Tribunals and Commissions03 Feb 2010
Gulshan Kumar Mendiratta Vs Union of India
National Consumer Disputes Redressal Commission · 2011 1 CPJ 268
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2010
429 judgments · page 21 of 22
Tribunals and Commissions02 Feb 2010Appeal dismissed.
New India Assurance Company Ltd Vs Sushil Sharma
National Consumer Disputes Redressal Commission · 2010 1 CPJ 250
Tribunals and Commissions02 Feb 2010Appeal dismissed.
Uttar Pradesh Airways Limited/S.G.S. Airways And Anr Vs Hindalco Industries Ltd
National Consumer Disputes Redressal Commission · 2010 1 CPJ 248
Tribunals and Commissions02 Feb 2010
West Bengal Electricity Board Vs Manoranjan Halder
National Consumer Disputes Redressal Commission · 2010 1 CPJ 269
Tribunals and Commissions02 Feb 2010
Ranabir Bhowmick Vs Ahmed Nawaz
National Consumer Disputes Redressal Commission · 2010 1 CPJ 271
Tribunals and Commissions02 Feb 2010R.P. dismissed.
Niraj Awasthi Vs Jagdish Bharti
National Consumer Disputes Redressal Commission · 2010 2 CPJ 258 : 2010 2 CPR 128
Tribunals and Commissions02 Feb 2010
Chhattisgarh Rajya Awas Sangh Ltd Vs Bhaskar Vasant Naolekar
National Consumer Disputes Redressal Commission · 2010 3 CPJ 133
Tribunals and Commissions01 Feb 2010
United India Insurance Company Ltd Vs Jayen C Shah
National Consumer Disputes Redressal Commission · 2011 1 CPJ 282
Tribunals and Commissions29 Jan 2010
Cesc Ltd Vs Bidashi Das
National Consumer Disputes Redressal Commission · 2010 1 CPJ 278
Tribunals and Commissions29 Jan 2010Ordered accordingly.
MOHAN LAL Vs Uhbvn
National Consumer Disputes Redressal Commission · 2010 1 CPR 368 : 2010 2 CPJ 44
Tribunals and Commissions28 Jan 2010R.P. disposed of
Mangal Chand Pawan Kumar Vs Oriental Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2010 2 CPJ 118
Tribunals and Commissions28 Jan 2010Complaint dismissed
GUNJAN Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2011 2 CPJ 67
Tribunals and Commissions25 Jan 2010
RAMA DEVI Vs Lucknow Development Authority
National Consumer Disputes Redressal Commission · 2010 1 CPR 373 : 2010 2 CPJ 3
Tribunals and Commissions25 Jan 2010
Unitech Limited Vs Jaidev Kapoor
National Consumer Disputes Redressal Commission · 2010 1 CPR 395 : 2010 2 CPJ 5
Tribunals and Commissions22 Jan 2010
BAIJ NATH Vs Lucknow Development Authority
National Consumer Disputes Redressal Commission · 2010 1 CPR 398 : 2010 2 CPJ 1
Tribunals and Commissions21 Jan 2010
Amrit Sagar Oils Mills Pvt Ltd Vs National Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2010 1 CPJ 292
Tribunals and Commissions21 Jan 2010Complaint allowed.
Bhupendra Surani Vs Starlight Systems Pvt Ltd
National Consumer Disputes Redressal Commission · 2011 2 CPJ 74
Tribunals and Commissions20 Jan 2010
LIC OF INDIA Vs K Venkatalakshmamma
National Consumer Disputes Redressal Commission · 2011 1 CPJ 305
Tribunals and Commissions19 Jan 2010Appeal allowed
NEW INDIA ASSURANCE COMPANY LIMITED Vs Gouru Padma
National Consumer Disputes Redressal Commission · 2010 1 CPJ 254
Tribunals and Commissions19 Jan 2010
Jagdish Gurnani Vs Lucknow Development Authority
National Consumer Disputes Redressal Commission · 2010 1 CPJ 265