Tribunals and Commissions18 Mar 2010
HUDA Vs Onkar Singh
National Consumer Disputes Redressal Commission · 2010 3 CPJ 389
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2010
429 judgments · page 19 of 22
Tribunals and Commissions17 Mar 2010Complaint dismissed
Chatak Cold Storage Vs National Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2010 2 CPJ 177
Tribunals and Commissions17 Mar 2010R.P. dismissed.
Simran Cooperative Housing Society Ltd Vs Nagesh Sidramappa Upase
National Consumer Disputes Redressal Commission · 2010 2 CPJ 185
Tribunals and Commissions12 Mar 2010R.Ps. disposed of.
State Bank of India Vs Rajiv Dhawan
National Consumer Disputes Redressal Commission · 2010 2 CPJ 186
Tribunals and Commissions12 Mar 2010
Life Insurance Corporation of India Vs Gita Sharma
National Consumer Disputes Redressal Commission · 2010 2 CPJ 231 : 2010 2 CPR 119
Tribunals and Commissions11 Mar 2010R.P. dismissed.
Surendra Kumar Agarwal Vs Telco Finance Limited
National Consumer Disputes Redressal Commission · 2010 2 CPJ 163 : 2010 2 CPR 140
Tribunals and Commissions11 Mar 2010R.P. dismissed
Seeta Bai Sinha Vs Oriental Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2010 2 CPJ 181 : 2010 2 CPR 138
Tribunals and Commissions11 Mar 2010Revision dismissed.
Jai Parkash Goyal Vs UNITED INDIA INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2010 2 CPJ 183
Tribunals and Commissions10 Mar 2010R.P. dismissed
HUDA Vs RAJ KUMAR
National Consumer Disputes Redressal Commission · 2010 2 CPJ 246
Tribunals and Commissions10 Mar 2010R.P. dismissed.
HUDA Vs Naresh Kumar Goyal
National Consumer Disputes Redressal Commission · 2010 2 CPJ 266
Tribunals and Commissions08 Mar 2010R.P. allowed
New India Assurance Company Ltd Vs Anusuyamma
National Consumer Disputes Redressal Commission · 2010 2 CPJ 110
Tribunals and Commissions08 Mar 2010R.P. disposed of
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Raj Pathak
National Consumer Disputes Redressal Commission · 2010 2 CPJ 113
Tribunals and Commissions08 Mar 2010R.P. dismissed.
Jain Invest And Lease Finance Private Limited Vs Oriental Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2010 2 CPJ 115
Tribunals and Commissions08 Mar 2010Revision Petition dismissed.
HUDA Vs NARINDER SINGH
National Consumer Disputes Redressal Commission · 2010 3 CPJ 135
Tribunals and Commissions08 Mar 2010
Syngenta India Ltd Vs Velaga Narasimha Rao
National Consumer Disputes Redressal Commission · 2010 4 CPJ 119
Tribunals and Commissions05 Mar 2010R.P. partly allowed.
Jagmohan Lal Mohan Vs ICICI Home Finance Company Limited
National Consumer Disputes Redressal Commission · 2010 2 CPJ 189
Tribunals and Commissions05 Mar 2010R.P. dismissed.
A Prakash Vs Udaya Sree Chit Fund Company Nizamabad
National Consumer Disputes Redressal Commission · 2010 2 CPJ 191
Tribunals and Commissions04 Mar 2010R.P. dismissed
R D Goel And Co Pvt Ltd Vs Nitco Roadways Pvt Ltd
National Consumer Disputes Redressal Commission · 2010 0 CTJ 652 : 2010 2 CPJ 106
Tribunals and Commissions03 Mar 2010Revision Petition allowed.
Gurgaon Gramin Bank Vs Om Parkash
National Consumer Disputes Redressal Commission · 2010 4 CPJ 385
Tribunals and Commissions02 Mar 2010R.P. dismissed
Karnail Singh Vs UNITED INDIA INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2010 2 CPJ 104 : 2010 2 CPR 85