Tribunals and Commissions01 Apr 2010Petition is dismissed
SATYA NARAYAN SHARMA Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 7 : 2010 2 CPJ 280
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2010
429 judgments · page 18 of 22
Tribunals and Commissions01 Apr 2010
New India Assurance Co. Ltd. Vs C.R. Verma
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 5 : 2010 3 CPJ 108
Tribunals and Commissions01 Apr 2010Petition is dismissed
National Insurance Company Ltd. Vs Babulal Lodhi
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 6 : 2010 3 CPJ 120
Tribunals and Commissions01 Apr 2010Petitions are dismissed
Mohindra And Co. Vs Rajendras (India) Ltd.
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 3 : 2010 3 CPJ 118
Tribunals and Commissions01 Apr 2010Petition is dismissed
Royal Jordanian Airlines Vs Nanak Singh
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 4 : 2010 3 CPJ 175
Tribunals and Commissions01 Apr 2010
Arun Kashinath Pingale Vs Madhukar Sonanis
National Consumer Disputes Redressal Commission · 2010 4 CPJ 30
Tribunals and Commissions01 Apr 2010
Chaitanya Mahila Kalashala Vs Katta Prabhakar
National Consumer Disputes Redressal Commission · 2010 4 CPJ 109
Tribunals and Commissions31 Mar 2010Petition is dismissed
Pratima Sarkar Vs Central Bank of India Naxal Bari Branch PO And PS Naxal Bari District Darjeeling
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 9
Tribunals and Commissions29 Mar 2010Revision is dismissed
Ch. Nagender Vs Executive Engineer (Central Division) APHB II Floor, Gaganvihar, Hyderabad
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 10
Tribunals and Commissions29 Mar 2010
Chemisol Adhesive Pvt. Ltd. Vs Dhanaji Shankar Dalvi Madhu Patil Chawl
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 11 : 2010 2 CPJ 197
Tribunals and Commissions29 Mar 2010R.P. dismissed
Ch Nagender Vs Aphb
National Consumer Disputes Redressal Commission · 2010 2 CPJ 193
Tribunals and Commissions25 Mar 2010Appeal is dismissed
Subaica International Vs Export Credit Guarantee Corporation of India Ltd.
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 15 : 2010 2 CPJ 202
Tribunals and Commissions25 Mar 2010Appeal dismissed
Nayana Emporium Pvt. Ltd. Vs Oriental Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 14 : 2010 2 CPJ 199
Tribunals and Commissions23 Mar 2010
HUDA Vs JOGINDER SINGH
National Consumer Disputes Redressal Commission · 2010 3 CPJ 211
Tribunals and Commissions22 Mar 2010Petition disposed of
Director Advent Computer Services Ltd. Vs V.R. Kannan
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 17
Tribunals and Commissions22 Mar 2010
Rajwant Singh S/o Bachitter Singh Vs V. Kanthaiah S/o Muchaiah
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 16 : 2010 3 CPJ 266
Tribunals and Commissions22 Mar 2010Petition is disposed of
Union of India Represented by Post Master Vs DEVENDRA KUMAR
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 18 : 2010 2 CPJ 205
Tribunals and Commissions22 Mar 2010R.P. disposed of.
Advent Computer Services Ltd Vs V R Kannan
National Consumer Disputes Redressal Commission · 2010 2 CPJ 195
Tribunals and Commissions19 Mar 2010Appeal is thus allowed
Lufthansa German Airlines Vs Indian National Science Academy Bahadur Shah Zafar Marg
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 19
Tribunals and Commissions18 Mar 2010
HUDA Vs Devender Goswami
National Consumer Disputes Redressal Commission · 2010 3 CPJ 206