Tribunals and Commissions20 Apr 2010Revision petition and the same is dismissed
Peerless Hospital and B.K. Roy Research Centre Vs Gopal Chandra Mukherjee
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 51 : 2010 3 CPJ 95
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2010
429 judgments · page 16 of 22
Tribunals and Commissions20 Apr 2010
Priyank Tanwar Vs M D University
National Consumer Disputes Redressal Commission · 2010 3 CPJ 203
Tribunals and Commissions20 Apr 2010
HUDA Vs MOHINDER KAUR
National Consumer Disputes Redressal Commission · 2010 3 CPJ 201
Tribunals and Commissions20 Apr 2010
Haryana Urban Devlopment Authority Vs Krishan Kumar
National Consumer Disputes Redressal Commission · 2010 3 CPJ 212
Tribunals and Commissions20 Apr 2010
State Bank of India Vs SURINDER JAIN
National Consumer Disputes Redressal Commission · 2010 3 CPJ 270
Tribunals and Commissions19 Apr 2010Complaint dismissed.
Rakesh Patralekh Vs Union of India
National Consumer Disputes Redressal Commission · 2010 2 CPJ 234
Tribunals and Commissions19 Apr 2010R.P. allowed
Rainbow Realtors Vs Solomon Esau David
National Consumer Disputes Redressal Commission · 2010 0 CTJ 625 : 2010 2 CPJ 265
Tribunals and Commissions19 Apr 2010Complaint dismissed.
MANPREET KAUR Vs Meerut Development Authority
National Consumer Disputes Redressal Commission · 2010 2 CPJ 269
Tribunals and Commissions19 Apr 2010Revision Petition dismissed.
Delhi Development Authoirty Vs RAJ KUMAR MEENA
National Consumer Disputes Redressal Commission · 2010 3 CPJ 115
Tribunals and Commissions16 Apr 2010Appeal is partly allowed
Delhi Development Authority Vikas Sadan, INA New Delhi Vs Uday Kulkarni
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 1 : 2010 2 CPJ 253
Tribunals and Commissions16 Apr 2010Revision Petition dismissed
Kamal Auto Hyundal Vs Pawan Chand
National Consumer Disputes Redressal Commission · 2010 3 CPJ 99
Tribunals and Commissions16 Apr 2010Revision Petition allowed.
Superintendent Of Post Offices East Division Vadodara Vs Helpline Grahak Mandal
National Consumer Disputes Redressal Commission · 2010 3 CPJ 103 : 2010 3 CPR 34
Tribunals and Commissions16 Apr 2010
HARYANA URBAN DEVELOPMENT AUTHORITY Vs KRISHNA DEVI
National Consumer Disputes Redressal Commission · 2010 3 CPJ 262
Tribunals and Commissions16 Apr 2010
V I G Traders Vs National Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2010 4 CPJ 29
Tribunals and Commissions15 Apr 2010Petition is allowed
Oriental Insurance Company Limited City Branch Vs Pragathi Constructions
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 20 : 2010 3 CPJ 100
Tribunals and Commissions15 Apr 2010Petition is allowed
A.B. Motors Private Ltd. Vs Admiral Impex Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 12 : 2010 2 CPJ 317
Tribunals and Commissions15 Apr 2010R.P. dismissed
NEW INDIA ASSURANCE COMPANY LIMTED Vs Annumahanthi Veera Swamy Patnaik
National Consumer Disputes Redressal Commission · 2010 0 CTJ 630 : 2010 2 CPJ 247
Tribunals and Commissions15 Apr 2010R.P. allowed.
MRF LIMITED Vs Bhalchandra Jamnadas Patel
National Consumer Disputes Redressal Commission · 2010 2 CPJ 250
Tribunals and Commissions15 Apr 2010
NATIONAL INSURANCE COMPANY LTD Vs Sansar Chand
National Consumer Disputes Redressal Commission · 2010 0 CTJ 915 : 2010 3 CPJ 256 : 2010 3 CPR 36
Tribunals and Commissions15 Apr 2010
United Insurance Company Ltd Vs B Ugandar
National Consumer Disputes Redressal Commission · 2010 0 CTJ 917 : 2010 3 CPJ 253