Tribunals and Commissions27 Apr 2010Appeal partly allowed
Kethiri Sai Reddy Vs Apollo Hospitals Jubilee Hills Represented by its Managing Director
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 39 : 2010 3 CPJ 65
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2010
429 judgments · page 15 of 22
Tribunals and Commissions27 Apr 2010Complaint dismissed.
Master M.A. Gadaffi Vs Mercedes Benz India Ltd
National Consumer Disputes Redressal Commission · 2010 3 CPJ 87
Tribunals and Commissions27 Apr 2010
H U D A Vs DARSHAN SINGH
National Consumer Disputes Redressal Commission · 2010 3 CPJ 189
Tribunals and Commissions27 Apr 2010
HUDA Vs SAROJ GUPTA
National Consumer Disputes Redressal Commission · 2010 3 CPJ 208
Tribunals and Commissions27 Apr 2010
HUDA Vs TRILOK CHAND
National Consumer Disputes Redressal Commission · 2010 3 CPJ 207
Tribunals and Commissions27 Apr 2010
HUDA Vs Krishana Devi
National Consumer Disputes Redressal Commission · 2010 3 CPJ 213
Tribunals and Commissions27 Apr 2010
HUDA Vs Manoranjan Kumar Dube
National Consumer Disputes Redressal Commission · 2010 3 CPJ 210
Tribunals and Commissions26 Apr 2010Appeal fails and is dismissed
Ravjibhai Jethabhai Patel Partner Parul Rice And Pulse Mills Vs UNITED INDIA INSURANCE COMPANY Limited
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 44 : 2010 2 CPJ 255
Tribunals and Commissions26 Apr 2010Appeal is partly allowed
Rinac India Ltd. Vs Karnataka Regional Engineering College Society Suratkal
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 43 : 2010 3 CPJ 57
Tribunals and Commissions26 Apr 2010
Rakesh Jhunjhunwala Vs RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 2010 3 CPJ 274
Tribunals and Commissions22 Apr 2010Revision petition is accordingly disposed of
P.A.Elanko Alias A.Ellangovan Vs Bhel Officers Housing Co-Operative Society Ltd.
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 45
Tribunals and Commissions22 Apr 2010
Vijay Bahadur Singh Solanki Vs Ankit
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 46 : 2010 3 CPJ 23
Tribunals and Commissions22 Apr 2010
Sahara India Commerical Corpn Ltd Vs P Gajendra Chary
National Consumer Disputes Redressal Commission · 2010 0 CTJ 768 : 2010 3 CPJ 190
Tribunals and Commissions21 Apr 2010Revision petition accordingly is dismissed
New India Assurance Company Ltd. Vs Mam Chand Matania
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 48 : 2010 3 CPJ 62
Tribunals and Commissions21 Apr 2010Allow the appeal
Union of India through Postal Master General U.P., Lucknow Vs Shanker Ram (since deceased and represented by legal representatives)
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 47 : 2010 4 CPJ 363
Tribunals and Commissions21 Apr 2010
SCOOTER INDIA LIMITED Vs Manjulaben Kiritbhai
National Consumer Disputes Redressal Commission · 2010 0 CTJ 1039 : 2010 3 CPJ 235
Tribunals and Commissions20 Apr 2010Complaint is partly allowed
SAWHNEY BROTHERS Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 53 : 2010 4 CPJ 308
Tribunals and Commissions20 Apr 2010
New India Assurance Company Ltd. Through its duly constituted attorney/Manager Regional Office-I Vs Pradeep Wadhwa
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 50 : 2010 3 CPJ 80
Tribunals and Commissions20 Apr 2010
Biilagi Sugar Mill Ltd. Vs Kessels Engineering Works (P) Ltd.
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 54 : 2010 2 CPJ 242
Tribunals and Commissions20 Apr 2010Revision Petition is accordingly dismissed
Kotak Mahindra Bank Through its Manager Vs Satish Kumar
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 52 : 2010 2 CPJ 267