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National Consumer Disputes Redressal Commission judgments, 2010

429 judgments · page 13 of 22

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Tribunals and Commissions24 May 2010Appeals are partly allowed

NVC Group Farms, Meharnagar, Pochampally Mandal, Nalgonda District , N.V. Chowdary , N.Sudha , S.Laxminarasamma , N.Bhavani , K.Swarajya Laxmi , M.Prasada Rao , M.V.Ramana Rao , V.V.Ramadevi Vs Canara Bank , United India Insurance Company Lt

National Consumer Disputes Redressal Commission · 2010 0 NCDRC 84 : 2010 3 CPJ 26

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Tribunals and Commissions21 May 2010

Mohammad Haseeb Ahmad Vs Maharashtra State Electricity Board

National Consumer Disputes Redressal Commission · 2010 0 CTJ 886 : 2010 3 CPJ 242

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Tribunals and Commissions19 May 2010Revision petition is allowed

United India Insurance Co. Ltd. Vs Subhash Chandra

National Consumer Disputes Redressal Commission · 2010 0 CTJ 750 : 2010 0 NCDRC 28 : 2010 3 CPJ 5

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Tribunals and Commissions19 May 2010

Sbi Life Insurance Company Ltd Vs Asha Lata Parida

National Consumer Disputes Redressal Commission · 2010 0 CTJ 753 : 2010 3 CPJ 228

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Tribunals and Commissions19 May 2010

Shyam Singh Rana Vs Mahindra And Mahindra Ltd

National Consumer Disputes Redressal Commission · 2010 4 CPJ 148

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Tribunals and Commissions17 May 2010Revision petition is dismissed

G.Pradeep Vs Oriental Insurance Co. Ltd.

National Consumer Disputes Redressal Commission · 2010 0 NCDRC 49 : 2010 2 CPJ 278

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Tribunals and Commissions14 May 2010Accordingly is disposed

Rakesh Gautam Vs Sanghi Brothers Ltd. , Zonal Service Manager , Regional Service Manager

National Consumer Disputes Redressal Commission · 2010 0 NCDRC 109

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Tribunals and Commissions14 May 2010

BIKANERVALA FOODS PVT LTD Vs Anand V Khatri

National Consumer Disputes Redressal Commission · 2010 0 CTJ 761 : 2010 3 CPJ 237

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Tribunals and Commissions14 May 2010

NATIONAL INSURANCE COMPANY LTD Vs Sardar Kulbir Singh

National Consumer Disputes Redressal Commission · 2010 0 CTJ 1032 : 2010 3 CPJ 276

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Tribunals and Commissions13 May 2010

Commissioner Nagar Palika Nigam, Bhilai Formerly Special Area Development Authority Supela Vs Rajesh Kumar Shukla

National Consumer Disputes Redressal Commission · 2010 0 NCDRC 55 : 2010 3 CPJ 112 : 2010 3 CPR 16

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Tribunals and Commissions13 May 2010

Kwality Silk Processors Private Limited Vs Oriental Insurance Company Ltd

National Consumer Disputes Redressal Commission · 2010 0 CTJ 891 : 2010 3 CPJ 186

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Tribunals and Commissions11 May 2010Revision petition thus is disposed of

United India Insurance Co. Ltd. Through Regional Manager RO-II, Scope Minar Laxmi Nagar District Centre Vs Praveen Sharma

National Consumer Disputes Redressal Commission · 2010 0 NCDRC 56 : 2010 2 CPJ 277

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Tribunals and Commissions10 May 2010

HUDA Vs Anil Sehgal

National Consumer Disputes Redressal Commission · 2010 0 CTJ 898 : 2010 3 CPJ 239

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Tribunals and Commissions07 May 2010Revision petition succeeds and is allowed

Sushila Automobiles Pvt. Ltd. Vs Birendra Narain Prasad Doranda Ranchi, Jharkhand

National Consumer Disputes Redressal Commission · 2010 0 NCDRC 57 : 2010 3 CPJ 130

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Tribunals and Commissions07 May 2010

V B Tyagi Vs South Central Railway

National Consumer Disputes Redressal Commission · 2010 0 CTJ 1037 : 2010 3 CPJ 241

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Tribunals and Commissions06 May 2010

Gajingi Srinivasa Rao Vs Adula Laxmi Devi

National Consumer Disputes Redressal Commission · 2010 3 CPJ 268

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Tribunals and Commissions06 May 2010

HUDA Vs Narender Ghai

National Consumer Disputes Redressal Commission · 2010 3 CPJ 352

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Tribunals and Commissions06 May 2010

HUDA Vs M C Gupta

National Consumer Disputes Redressal Commission · 2010 3 CPJ 351

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Tribunals and Commissions06 May 2010

HUDA Vs Thakur Dutt

National Consumer Disputes Redressal Commission · 2010 3 CPJ 388

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Tribunals and Commissions06 May 2010

VINOD KUMAR Vs PUNJAB STATE ELECTRICITY BOARD

National Consumer Disputes Redressal Commission · 2011 3 CPJ 194

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