Tribunals and Commissions05 May 2010Application is accordingly dismissed
Padmini K. Vs Networth Stock Broking Ltd.
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 29
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2010
429 judgments · page 14 of 22
Tribunals and Commissions05 May 2010Revision stands dismissed
Shashi Bhushan Sinha Vs Lucknow Development Authority Through its Secretary Pradhikarn Bhawan
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 59
Tribunals and Commissions05 May 2010
GOUTAM DAS Vs Sun Pharmaceuticals Industries Ltd., A public limited company
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 58 : 2010 2 CPJ 276 : 2010 3 UC 1690 : 2010 4 CPR 1
Tribunals and Commissions05 May 2010
United India Insurance Co. Ltd. Vs Potru Vijaya Lakshmi
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 30 : 2010 0 NCDRC 83 : 2010 3 CPJ 123 : 2010 3 CPR 8
Tribunals and Commissions04 May 2010Revision petition accordingly is disposed of
Rakesh Gautam Vs Sanghi Brothers Ltd. Bergarh Bhopal
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 32 : 2010 3 CPJ 105
Tribunals and Commissions04 May 2010
Manjappa M Mogera Vs NEW INDIA ASSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2010 0 CTJ 906 : 2010 3 CPJ 193
Tribunals and Commissions04 May 2010Complaint is partly allowed
VIDYA DEVI Vs P.N.Mohanty
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 31
Tribunals and Commissions03 May 2010
Thiruvalluvar Transport Corporation Ltd. Vs A. Marimuthu , Sevugan , M. Veerasekaran
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 63 : 2011 2 CPJ 124
Tribunals and Commissions30 Apr 2010Complaint is dismissed
United India Insurance Co. Ltd. Vs Ved Prakash
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 33 : 2010 3 CPJ 52
Tribunals and Commissions30 Apr 2010
Anita Roy Vs V K Soin
National Consumer Disputes Redressal Commission · 2010 3 CPJ 214
Tribunals and Commissions29 Apr 2010
MADHU JAIN Vs Chairman, State Bank of India
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 34
Tribunals and Commissions28 Apr 2010Appeal stands disposed of
ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs Ayesha Begum
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 36 : 2010 4 CPJ 112
Tribunals and Commissions28 Apr 2010Appeal is partly allowed
Peter Anand Kumar Ekka Vs Chief Medical Officer, Ispat Hospital, Shyamali
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 35
Tribunals and Commissions28 Apr 2010R.Ps. dismissed.
Ornest Export International Company Vs ASHOK KUMAR GUPTA
National Consumer Disputes Redressal Commission · 2010 2 CPJ 241
Tribunals and Commissions28 Apr 2010R.P. dismissed.
MAGMA FINCORP LIMITED Vs Pandit Ishwar Dev Thakur
National Consumer Disputes Redressal Commission · 2010 2 CPJ 264
Tribunals and Commissions28 Apr 2010
HUDA Vs RANDHIR SINGH
National Consumer Disputes Redressal Commission · 2010 3 CPJ 202 : 2013 4 CPJ 13
Tribunals and Commissions27 Apr 2010Revision petition is disposed of
Orissa State Housing Board Through Secretary Sachivalaya Marg Bhubaneswar Orissa Vs Singuru Jayalaxmi
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 42 : 2010 3 CPJ 54
Tribunals and Commissions27 Apr 2010Revision is accordingly dismissed
Punjab and Sind Bank Office at Transport Nagar Kanpur Vs Surinder Singh Bhatia
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 37 : 2010 2 CPJ 283
Tribunals and Commissions27 Apr 2010Revision petition is allowed
ORIENTAL INSURANCE Company Limited Vs M.D.Srinivasa
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 41 : 2010 3 CPJ 78
Tribunals and Commissions27 Apr 2010Revision petition is dismissed
RAM KISHAN Vs State of Haryana Through Executive Engineer Rai Division
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 40 : 2010 2 CPJ 282