Tribunals and Commissions15 Apr 2010
V K Garg Vs Master Anas
National Consumer Disputes Redressal Commission · 2010 0 CTJ 1041 : 2010 3 CPJ 327 : 2010 3 CPR 28
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2010
429 judgments · page 17 of 22
Tribunals and Commissions13 Apr 2010
Vimal Sardana Vs Oriental Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2010 4 CPJ 141
Tribunals and Commissions12 Apr 2010Appeal is allowed
JOHNSON THOMAS Vs Bishop Vayalil Medical Centre represented by its Administrator
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 24 : 2010 3 CPJ 164
Tribunals and Commissions12 Apr 2010Petition is dismissed
Navalmal Dhanraj Goyal Vs Chief Officer, Zonal Office, Bank of India, Employment Chowk, Solapur
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 23
Tribunals and Commissions12 Apr 2010Petition is allowed
New India Assurance Co. Ltd. Vs Vishwanath Manglunia
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 22
Tribunals and Commissions12 Apr 2010
NATIONAL INSURANCE COMPANY LTD Vs SKS Limited
National Consumer Disputes Redressal Commission · 2010 3 CPJ 258
Tribunals and Commissions09 Apr 2010
Life Insurance Corporation of India Insurance Building, Bima Marg Mumbai Vs Hira Devi
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 25
Tribunals and Commissions08 Apr 2010Petition is dismissed
Haryana Urban Development Authority,Through Its Chief Administrator Vs Satish Chander Sharma Accounts Officer
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 26 : 2010 2 CPJ 19
Tribunals and Commissions08 Apr 2010
S L Chander Shekhar Vs M P Gupta
National Consumer Disputes Redressal Commission · 2011 1 CPJ 53
Tribunals and Commissions08 Apr 2010R.P. dismissed.
HUDA Vs Dilbagh Singh
National Consumer Disputes Redressal Commission · 2010 2 CPJ 223
Tribunals and Commissions07 Apr 2010Revision Petition allowed
VEER SINGH Vs Krishna Sharma
National Consumer Disputes Redressal Commission · 2010 2 CPJ 244
Tribunals and Commissions07 Apr 2010R.P. dismissed.
Lovely International Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2010 2 CPJ 263
Tribunals and Commissions07 Apr 2010
HUDA Vs NIRMALA DEVI
National Consumer Disputes Redressal Commission · 2010 3 CPJ 200
Tribunals and Commissions07 Apr 2010
HUDA Vs Vijay Singh
National Consumer Disputes Redressal Commission · 2010 3 CPJ 199
Tribunals and Commissions07 Apr 2010
Dhbvnl Vs Vidhya Devi
National Consumer Disputes Redressal Commission · 2010 3 CPJ 198
Tribunals and Commissions07 Apr 2010Revision Petition allowed.
B S E S Yamuna Power Limited Vs Retired And Retiring Government Employees Cooperative Group Housing Society
National Consumer Disputes Redressal Commission · 2010 4 CPJ 372
Tribunals and Commissions06 Apr 2010R.P. dismissed.
HUDA Vs Tulsi Sharma
National Consumer Disputes Redressal Commission · 2010 2 CPJ 221
Tribunals and Commissions06 Apr 2010R.P. dismissed.
HUDA Vs RAJ KUMAR
National Consumer Disputes Redressal Commission · 2010 2 CPJ 224
Tribunals and Commissions06 Apr 2010
HUDA Vs Santosh Kumari
National Consumer Disputes Redressal Commission · 2010 3 CPJ 204
Tribunals and Commissions05 Apr 2010
Kokilaben Narendrabhai Patel Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2010 4 CPJ 86