Tribunals and Commissions01 Mar 2010R.P. allowed
New India Assurance Company Ltd Vs Chandrakant Bhujangrao Jogdand
National Consumer Disputes Redressal Commission · 2010 2 CPJ 170
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2010
429 judgments · page 20 of 22
Tribunals and Commissions26 Feb 2010R. Ps. allowed
Vyavasaya Seva Sahakari Bank Ltd Vs Sannadyamanagouda
National Consumer Disputes Redressal Commission · 2010 1 CPR 83 : 2010 2 CPJ 53
Tribunals and Commissions26 Feb 2010Appeal partly allowed
Ajay Gautam Vs Amritsar Eye Clinic And 6/6 Lasik Laser Centre
National Consumer Disputes Redressal Commission · 2010 1 CPR 22 : 2010 2 CPJ 225
Tribunals and Commissions26 Feb 2010R.P. allowed.
Tata Aig General Insurance Company Ltd Vs Gulzari Singh
National Consumer Disputes Redressal Commission · 2010 1 LawHerald(NCDRC) 474 : 2010 2 CPJ 272 : 2010 2 CPR 152
Tribunals and Commissions25 Feb 2010R.P. allowed
Life Insurance Corporation of India Vs Khazan Singh
National Consumer Disputes Redressal Commission · 2010 1 CPR 385 : 2010 2 CPJ 30
Tribunals and Commissions25 Feb 2010Appeal allowed
NATIONAL INSURANCE COMPANY LIMITED Vs Srinivasa Cotton Traders
National Consumer Disputes Redressal Commission · 2010 2 CPJ 164
Tribunals and Commissions25 Feb 2010R.P. dismissed
Jasbir Singh Vs Inder Tractors
National Consumer Disputes Redressal Commission · 2010 1 CPR 375 : 2010 2 CPJ 169
Tribunals and Commissions17 Feb 2010R.P. dismissed.
HUDA Vs Uday Raj Singh
National Consumer Disputes Redressal Commission · 2010 2 CPJ 34
Tribunals and Commissions17 Feb 2010Appeals dismissed
J W F Exports Vs New Globe Air Services Limited
National Consumer Disputes Redressal Commission · 2010 1 CPR 147 : 2010 2 CPJ 99
Tribunals and Commissions17 Feb 2010
HUDA Vs Sanjeev Aggarwal
National Consumer Disputes Redressal Commission · 2010 3 CPJ 226
Tribunals and Commissions17 Feb 2010
Yoginiben N Patel Vs Dakshaben
National Consumer Disputes Redressal Commission · 2010 4 CPJ 91
Tribunals and Commissions11 Feb 2010Appeal dismissed.
Parameswari Vs V S T Service Station
National Consumer Disputes Redressal Commission · 2010 1 CPR 365 : 2010 2 CPJ 45
Tribunals and Commissions11 Feb 2010Appeal dismissed in limine.
Chandan Nag Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2011 2 CPJ 90
Tribunals and Commissions10 Feb 2010Appeal partly allowed
Wipro Limited Vs Toppers Multimedia (P) Limited
National Consumer Disputes Redressal Commission · 2010 1 CPR 360 : 2010 2 CPJ 39
Tribunals and Commissions10 Feb 2010Complaint partly allowed
Suraj Tiles Pvt Ltd Vs Grain Processing Industries (India) Pvt Ltd
National Consumer Disputes Redressal Commission · 2010 1 CPR 389 : 2010 2 CPJ 157
Tribunals and Commissions10 Feb 2010Complaint dismissed.
Krishna Laser And Cosmetic Pvt Ltd Vs Lumenis India Pvt Ltd
National Consumer Disputes Redressal Commission · 2011 2 CPJ 133
Tribunals and Commissions09 Feb 2010Complaint partly allowed.
Navajyoti Tobacco Enterprises (P) Ltd Vs UNITED INDIA INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2010 1 CPR 377 : 2010 2 CPJ 22
Tribunals and Commissions09 Feb 2010Ordered accordingly
Pawan Hans Helicopter Limited Vs Pasang Dorji Sona
National Consumer Disputes Redressal Commission · 2010 1 CPR 352 : 2010 2 CPJ 37
Tribunals and Commissions09 Feb 2010Complaint dismissed.
PANKAJ SHARMA Vs C M Bhagat
National Consumer Disputes Redressal Commission · 2010 2 CPJ 270 : 2010 2 CPR 127
Tribunals and Commissions04 Feb 2010R.P. disposed of
Subhash Chand Agarwal Vs Avl India Pvt Ltd
National Consumer Disputes Redressal Commission · 2010 2 CPJ 117