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National Consumer Disputes Redressal Commission judgments, 2014

1,112 judgments · page 51 of 56

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Tribunals and Commissions07 Feb 2014Petition dismissed

Deepak Annasaheb Patil Vs Kaushali Vilas Rokade

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 336 : 2014 1 CPJ 524

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Tribunals and Commissions07 Feb 2014Petition dismissed

Naveen Rawat Vs U.P. Avas And Vikas Parishad

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 340 : 2014 1 CPJ 593

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Tribunals and Commissions07 Feb 2014Petition allowed

Raj Kumar Garg (Dr.) and Anr. Vs Radhey Sham and Ors.

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 399 : 2014 2 CPJ 42

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Tribunals and Commissions07 Feb 2014Petition dismissed

Radhika Fancy Stores Vs Bajaj Allianz General Insurance Company Ltd.

National Consumer Disputes Redressal Commission · (2014) 02 NCDRC CK 0012

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Tribunals and Commissions07 Feb 2014

Ajay Singh Bhambri Vs M/S Axis Bank Limited

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 79 : 2014 1 CPJ 544 : 2014 1 CPR 448

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Tribunals and Commissions06 Feb 2014Revision Petition is allowed

NEW INDIA ASSURANCE COMPANY LTD. Vs Birbal Singh Jhakhar

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 77 : 2014 1 CPJ 597

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Tribunals and Commissions06 Feb 2014

Kuldip Studley Vs Icici Prudential Life Insurance Company Ltd.

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 78 : 2014 1 CPJ 561

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Tribunals and Commissions06 Feb 2014

Alliance Inorganics Ltd. Vs PRADESHIYA INDUSTRIAL AND INVESTMENT CORPORATION OF U.P. LTD

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 334 : 2014 1 CPJ 509

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Tribunals and Commissions06 Feb 2014Petition dismissed

NATIONAL INSURANCE CO. LTD. Vs B. Venkataswamy

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 402 : 2014 2 CPJ 65

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Tribunals and Commissions06 Feb 2014Petition dismissed

M. Pethu Mariyappan Vs Tamil Nadu State Transport Corporation (Madurai) Ltd. and Anr.

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 380 : 2014 2 CPJ 15

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Tribunals and Commissions05 Feb 2014

Yasmin J. Dhanani Vs Icici Lombard General Insurance Co. Limited

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 76

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Tribunals and Commissions05 Feb 2014

V.K. Chaturvedi Vs COMMISSIONER MUNICIPAL CORPORATION

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 75

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Tribunals and Commissions05 Feb 2014

M/S Dudhal Associates Vs Swatantra Kumar Mishra

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 74 : 2014 1 CPJ 585

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Tribunals and Commissions05 Feb 2014

MAX NEW YORK LIFE INSURANCE CO. LTD. Vs Amaresh Reddy

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 403 : 2014 2 CPJ 67

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Tribunals and Commissions04 Feb 2014Revision Petitions stand disposed of

Delhi International Airport Ltd. Vs S.S. Sodhi

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 71 : 2014 1 CPJ 572

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Tribunals and Commissions04 Feb 2014Revision Petition is accordingly dismissed

Praveen Dalal Vs ORIENTAL INSURANCE COMPANY

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 73 : 2014 1 CPJ 546

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Tribunals and Commissions04 Feb 2014

MEENA Vs UNION OF INDIA

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 72 : 2014 1 CPJ 565

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Tribunals and Commissions04 Feb 2014Petition dismissed

Vipin Garg Vs UNION OF INDIA

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 332 : 2014 1 CPJ 465

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Tribunals and Commissions04 Feb 2014Petition Partly Allowed

New India Assurance Co. Ltd. and Anr. Vs Kumar Gaurav and Ors.

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 394 : 2014 2 CPJ 24

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Tribunals and Commissions03 Feb 2014

Mohd. Unis Vs UNITED INDIA INSURANCE COMPANY LTD.

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 70

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