Tribunals and Commissions27 Jan 2014
UNIT TRUST OF INDIA Vs Kamlesh Chhabra
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 46
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 53 of 56
Tribunals and Commissions27 Jan 2014
NATIONAL INSURANCE COMPANY LTD. Vs Ajay Kumar Amichand Kheera
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 67 : 2014 1 CPJ 430
Tribunals and Commissions27 Jan 2014Petition dismissed
LUDHIANA IMPROVEMENT TRUST Vs HARBHAJAN SINGH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 407 : 2014 2 CPJ 285
Tribunals and Commissions27 Jan 2014Petition dismissed
Ultimate Automobiles Pvt. Ltd. Vs Kharati Lal Handa
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 523 : 2014 3 CPJ 101
Tribunals and Commissions23 Jan 2014
SANTOSH KUMAR BAJPAI Vs Registration U.P. Housing And Development Council
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 49 : 2014 1 CPJ 299
Tribunals and Commissions23 Jan 2014
ADITYA KUMAR Vs M/S. Worldwide Immigration Consultancy Services Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 38 : 2014 1 CPJ 391
Tribunals and Commissions23 Jan 2014
GODREJ INDUSTRIES LIMITED Vs Ritu Bhargava
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 39 : 2014 1 CPJ 377
Tribunals and Commissions23 Jan 2014Petition dismissed
Chandranath Bandopadhyay Vs STATE OF WEST BENGAL
National Consumer Disputes Redressal Commission · 2014 1 CPR 358
Tribunals and Commissions22 Jan 2014
NATIONAL INSURANCE CO. LTD. Vs Vinod Puri
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 32 : 2014 1 CPJ 341
Tribunals and Commissions22 Jan 2014
LIFE INSURANCE CORPORATION OF INDIA Vs Shankravva
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 33 : 2014 1 CPJ 291
Tribunals and Commissions22 Jan 2014Petition dismissed
Jess Ram Khushi Ram Pvt. Ltd. Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 345
Tribunals and Commissions22 Jan 2014Petition dismissed
B. Ramakrishnan Vs HDFC BANK
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 346 : 2014 2 CPJ 283
Tribunals and Commissions21 Jan 2014
Budha Ganesh Vs NEW INDIA INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 34 : 2014 1 CPJ 411
Tribunals and Commissions21 Jan 2014
General Manager, North Western Railway, Jaipur Vs G.L. Gupta
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 35 : 2014 1 CPJ 407
Tribunals and Commissions21 Jan 2014
Vishawanath Prasad Vs Superintending Engineer Electricity Board
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 36
Tribunals and Commissions21 Jan 2014
LIFE INSURANCE CORPORATION OF INDIA Vs Nita Bhardawaj
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 37 : 2014 1 CPJ 409
Tribunals and Commissions21 Jan 2014
Lord Wear Pvt. Ltd. Vs Rance Computers Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 64 : 2014 1 CPJ 332
Tribunals and Commissions21 Jan 2014
U.O.I Vs Susanta Kumar Saha
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 65 : 2014 1 CPJ 374
Tribunals and Commissions21 Jan 2014
Rashmi Handa Vs Otis Elevator Company (India) Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 66 : 2014 1 CPJ 344
Tribunals and Commissions20 Jan 2014
ASHOK KUMAR SHARMA Vs Reliance General Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 29