Tribunals and Commissions10 Jan 2014
Vishal Sood Vs M/S. Tata Motors Finance Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 16
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 55 of 56
Tribunals and Commissions10 Jan 2014
NEW INDIA ASSURANCE CO. LTD. Vs Gurbaksh Chaudhary
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 17 : 2014 1 CPJ 314
Tribunals and Commissions10 Jan 2014
DELHI DEVELOPMENT AUTHORITY Vs Efficient Offset Printers
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 54 : 2014 1 CPJ 295
Tribunals and Commissions10 Jan 2014
Classic Kudumbam Retirement Community Vs S.P.Sundaram
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 53 : 2014 1 CPJ 402
Tribunals and Commissions10 Jan 2014
Amitabh Doss Vs Ideal Real Estates Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 55 : 2014 1 CPJ 375
Tribunals and Commissions09 Jan 2014
Kulamani Sahoo Vs ICICI BANK
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 13
Tribunals and Commissions09 Jan 2014
LIC OF INDIA , LIC OF INDIA BRANCH MANAGER Vs KAMLESH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 14 : 2014 1 CPJ 287
Tribunals and Commissions09 Jan 2014
ROPAR IMPROVEMENT TRUST , Executive Officer, Improvement Trust Ropar Vs BALDEV RAJ
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 15 : 2014 1 CPJ 284
Tribunals and Commissions09 Jan 2014
RAMESH CHAND RATHORE Vs MANAGER STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 52 : 2014 1 CPJ 294
Tribunals and Commissions09 Jan 2014Petition dismissed
NEW INDIA ASSURANCE CO. LTD. Vs Star Studio's and Digital Gallery
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 397 : 2014 2 CPJ 271
Tribunals and Commissions09 Jan 2014Petition allowed
Surender Rohilla Vs Inderprastha Cooperative House Building Society Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 493 : 2014 2 CPJ 272
Tribunals and Commissions08 Jan 2014
Kotak Securities Limited Vs Bharatkumar Ranchhoddas Rana , Gulabben Bharatkumar Rana , Chetan Dinesh Modi , Authosh Pankajbhai Desai
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 12 : 2014 1 CPJ 324
Tribunals and Commissions08 Jan 2014
MORADABAD DEVELOPMENT AUTHORITY Vs Gurudeesh Kumar Doda
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 51 : 2014 1 CPJ 400
Tribunals and Commissions07 Jan 2014
UTTAR HARYANA BIJLI VITRAN NIGAM LTD. Vs MAN SINGH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 21
Tribunals and Commissions07 Jan 2014
Dakshini Haryana Bijli Vitran Nigam Ltd. Vs SURINDER MOHAN
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 22 : 2014 1 CPJ 317
Tribunals and Commissions07 Jan 2014
D. Vilas Rao Deputy Manager (Legal) Authorized Representative Of Sundram Finance Ltd. Vs Amit Kumar Sharma
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 4
Tribunals and Commissions07 Jan 2014
Central Bank Of India Kaprigudda Branch Vs K. Ramdas Shetty
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 5 : 2014 1 CPJ 333
Tribunals and Commissions07 Jan 2014
Executive Engineer, Electricity Distribution Division-1 Vs ASHOK KUMAR SHARMA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 7 : 2014 1 CPJ 339
Tribunals and Commissions07 Jan 2014
Runwal Developers Pvt. Ltd. Vs Dinesh Hegde
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 6 : 2014 1 CPJ 335
Tribunals and Commissions07 Jan 2014
UNITED INDIA INSURANCE CO. LTD. Vs Indosin Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 10