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National Consumer Disputes Redressal Commission judgments, 2014

1,112 judgments · page 46 of 56

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Tribunals and Commissions07 Mar 2014Petition dismissed

Vishwanath Shivling Birajdar (Dr.) Vs Gangadhar Sangram Mitkari and Ors.

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 384 : 2014 2 CPJ 184

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Tribunals and Commissions07 Mar 2014Petition dismissed

Baljeet Singh Brar Vs M/S. Birla Sun Life Insurance Co. Ltd., Though Its Manager And M/S. Birla Sun Life Insurance Co. Ltd.

National Consumer Disputes Redressal Commission · (2014) 03 NCDRC CK 0005

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Tribunals and Commissions06 Mar 2014

Bhartiya College Of Agriculture Agricultural Engineering Pulgaon Chowk Vs Sagar Sinha

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 135

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Tribunals and Commissions06 Mar 2014

Mr. Pradeep Kumar Goel Vs M/S. J.K. Synthetics Ltd. And M/S. Bajaj Capital Investment Centre Pvt. Ltd.

National Consumer Disputes Redressal Commission · (2014) 03 NCDRC CK 0006

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Tribunals and Commissions05 Mar 2014

KRISHAN Vs ESTATE OFFICER HARYANA URBAN DEVELOPMENT AUTHORITY

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 133

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Tribunals and Commissions05 Mar 2014

Ved Kumari and Ashish Kaul Vs M/s. Omaxe Buildhome Pvt. Ltd., through its CMD and New Okhla Industrial Development Authority

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 371 : 2014 2 CPJ 146

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Tribunals and Commissions05 Mar 2014

M/s. Navneet Textiles Pvt. Ltd., through its Manager Vs UNITED INDIA INSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 370 : 2014 2 CPJ 142

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Tribunals and Commissions05 Mar 2014 Disposed off

KUNJ BIHARI LAL Vs Urban Improvement Co. Pvt. Ltd.

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 136 : 2014 1 CPR 557 : 2014 2 CPJ 37

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Tribunals and Commissions04 Mar 2014

Duggirala Prasad Babu Vs M/S Skoda Auto India Pvt. Ltd.

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 125

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Tribunals and Commissions04 Mar 2014

Branch Manager State Bank Of Travancore Vs Shaila Jain

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 126

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Tribunals and Commissions04 Mar 2014

M/S. Mohit Properties And Constructions Vs Meera Singh

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 127

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Tribunals and Commissions04 Mar 2014

Jasobanta Narayan Ram Vs Branch Manager, L And T Finance Limited

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 128

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Tribunals and Commissions04 Mar 2014

UNION OF INDIA Vs Niva Agrawal

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 129

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Tribunals and Commissions04 Mar 2014

Sawai Madhopur Co-Operative Upbhokta Whole Sale Bhandar Ltd. Vs Ravindra Singh Jadoun

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 130

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Tribunals and Commissions04 Mar 2014

Hdfc Limited Head Office Vs Neetu Singh

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 132

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Tribunals and Commissions04 Mar 2014

GOLDEN TRUST FINANCIAL SERVICES Vs Sanjay Kumar Behera

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 131

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Tribunals and Commissions04 Mar 2014Petition allowed

D.K. Chopra Vs Snack Bar

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 410 : 2014 2 CPJ 493

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Tribunals and Commissions04 Mar 2014Petition dismissed

SANDEEP KUMAR Vs IFFCO Tokio General Insurance Company Ltd.

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 413 : 2014 2 CPJ 505

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Tribunals and Commissions04 Mar 2014Petition dismissed

GREATER MOHALI AREA DEVELOPMENT AUTHORITY Vs Archana Verma

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 389 : 2014 2 CPJ 198

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Tribunals and Commissions04 Mar 2014Petition dismissed

RAKESH KUMAR SHARMA Vs ICICI Prudential Life Insurance Co. Ltd. and Anr.

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 388 : 2014 2 CPJ 196

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