Tribunals and Commissions12 Mar 2014
Mopuri Obanna Vs M/S. Sai Chaitanya Housing Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 147
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 45 of 56
Tribunals and Commissions12 Mar 2014
Lis Deepasthambham Vs Mammen Koshy Pariyarathu Veedu
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 148
Tribunals and Commissions12 Mar 2014Petition allowed
IFFCO TOKIO GENERAL INS. CO. LTD. Vs Boddeda Satyavathi
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 379 : 2014 2 CPJ 135
Tribunals and Commissions12 Mar 2014Petition dismissed
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY (PUDA) Vs Kanwal Preet Singh
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 369 : 2014 2 CPJ 131
Tribunals and Commissions12 Mar 2014Petition dismissed
Muktaji Vishnuji Chemate Vs ESCORTS LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 406 : 2014 2 CPJ 97
Tribunals and Commissions12 Mar 2014Petition allowed
Shanker Golden Transport Company Vs Ambika Sales
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 416 : 2014 2 CPJ 548
Tribunals and Commissions11 Mar 2014
ABHEY SINGH Vs MAGMA LEASING LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 138
Tribunals and Commissions11 Mar 2014
BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs Sri Ranganath
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 139
Tribunals and Commissions11 Mar 2014
LIFE INSURANCE CORPORATION OF INDIA Vs Help Line Grahak Mandal Through Its Trustee Sh. Mukesh Shah
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 140
Tribunals and Commissions11 Mar 2014
M/S. Adhiraj Construction (P) Ltd. Vs K.V. Suresh
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 141
Tribunals and Commissions11 Mar 2014
S. Seshadri Vs Housing Development Finance Corpn. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 142
Tribunals and Commissions11 Mar 2014
K. Alfred Vs Mahindra And Mahindra Financial Services Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 143
Tribunals and Commissions11 Mar 2014
RAJVIR SINGH Vs Uttar Pradesh Awas And Vikas Parishad
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 144
Tribunals and Commissions11 Mar 2014
LIFE INSURANCE CORPORATION OF INDIA Vs CHANDER SHEKHAR
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 145
Tribunals and Commissions11 Mar 2014Petition dismissed
K. Ranga Rao Vs Shaikh Dadoo Saheb
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 385 : 2014 2 CPJ 188
Tribunals and Commissions11 Mar 2014Petition allowed
LIFE INSURANCE CORPORATION OF INDIA Vs C. Venkataramudu
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 387 : 2014 2 CPJ 190
Tribunals and Commissions11 Mar 2014Petition dismissed
Asith Vs G. Manjunath
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 383 : 2014 2 CPJ 182
Tribunals and Commissions10 Mar 2014
CENTRAL BANK OF INDIA Vs Gauda Devi
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 137
Tribunals and Commissions07 Mar 2014
RELIANCE GENERAL INSURANCE CO. LTD. Vs S. Shivakumara
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 134
Tribunals and Commissions07 Mar 2014Petition dismissed
Tata Coffee Ltd. Vs Sri N. Sreenivasalu
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 368 : 2014 2 CPJ 207