Tribunals and Commissions01 Apr 2014Petition allowed
HDFC BANK LTD. Vs Subodh Ghanshyam Prabhu
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 408 : 2014 2 CPJ 336
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 43 of 56
Tribunals and Commissions01 Apr 2014Petition dismissed
Ganga Immigration and Education Services Pvt. Ltd. Vs Reena Pandey
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 354 : 2014 2 CPJ 410
Tribunals and Commissions31 Mar 2014
AJMER VIDYUT VITRAN NIGAM LTD. Vs Bhagga
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 166
Tribunals and Commissions28 Mar 2014
UNITED INDIA INSURANCE CO. LTD. Vs N.M.Mohammed Jakeer Hussain
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 164
Tribunals and Commissions28 Mar 2014Petition allowed
Indo Pacific Housing Finance Ltd. Vs Gopala Shetty
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 483 : 2014 2 CPJ 638
Tribunals and Commissions25 Mar 2014Appeal Allowed
ORIENTAL INSURANCE COMPANY LTD. Vs Rajnesh Tandon
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 162 : 2014 2 UC 989
Tribunals and Commissions25 Mar 2014
AVINASH Vs Executive Engineer, Maharashtra State Electricity Distribution Company Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 163
Tribunals and Commissions25 Mar 2014
Harshita Vs Aruna Kulkarni
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 165
Tribunals and Commissions25 Mar 2014
ICICI PRUDENTIAL LIFE INSURANCE CO. LTD. Vs Devki Nandan Ojha
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 172
Tribunals and Commissions25 Mar 2014Petition dismissed
Jitendra Kumar Dev Vs Mangma Finance Corporation Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 477 : 2014 2 CPJ 576
Tribunals and Commissions25 Mar 2014
Vasnatha Samkutty Vs Marthoma Medical Mission Centre
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 490 : 2014 2 CPJ 747
Tribunals and Commissions24 Mar 2014
Dlf New Gurgaon Home Developers Pvt. Ltd. Vs HARI SINGH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 161
Tribunals and Commissions24 Mar 2014
Anshu Sanjay Sharma Vs M/S Royal Sundaram Alliance Insurance Company Limited
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 173
Tribunals and Commissions24 Mar 2014Disposed off
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Nidhi Malik
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 478 : 2014 2 CPJ 578
Tribunals and Commissions21 Mar 2014
Megarthi Malik Vs LIFE INSURANCE CORPN. OF INDIA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 174
Tribunals and Commissions21 Mar 2014Petition dismissed
Hindustan Coca -Cola Beverages Pvt. Ltd. Vs Purushottam Gaur
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 479 : 2014 2 CPJ 580
Tribunals and Commissions20 Mar 2014
Chairman-Cum-Managing Director, Ongc Ltd. Vs Consumer Education Research Society Suraksha Sankul Ahmedabad
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 160
Tribunals and Commissions19 Mar 2014
Anil Goyal Vs M/S. Indus Airways Private Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 157
Tribunals and Commissions19 Mar 2014
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Adhunik Educational Cultural And Welfare Society
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 158
Tribunals and Commissions19 Mar 2014
Additional Secretary, Chhattisgarh State Power Holding Company Ltd. Vs Bajaj Allianz General Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 159