Tribunals and Commissions19 Mar 2014
JAIBIR SINGH Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 175
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 44 of 56
Tribunals and Commissions19 Mar 2014
VIRUPAXAPPA Vs SENIOR BRANCH MANAGER, L.I.C. OF INDIA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 176
Tribunals and Commissions19 Mar 2014
RAJENDRA SINGH Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 177
Tribunals and Commissions19 Mar 2014
CHANDER MOHAN Vs Gurcharanjit Sharma
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 178
Tribunals and Commissions17 Mar 2014
UNION OF INDIA Vs Bakshi Ram Ahuja
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 179 : 2014 2 CPJ 574
Tribunals and Commissions14 Mar 2014
LIFE INSURANCE CORPORATION OF INDIA Vs VEENA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 153
Tribunals and Commissions14 Mar 2014
Radha Verma Vs Vice Chairman Ghaziabad Development Authority Ghaziabad (U.P.)
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 154
Tribunals and Commissions14 Mar 2014
M/S. Emaar Mgf Land Limited Vs RUPINDER KAUR
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 155
Tribunals and Commissions14 Mar 2014
RAM SINGH Vs Reliance General Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 156
Tribunals and Commissions14 Mar 2014
Manager, Icici Lombard General Insurance Co. Ltd. Vs Gafur Alamgeer Sayyad
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 180 : 2014 2 UC 995
Tribunals and Commissions14 Mar 2014Petition dismissed
KANPUR DEVELOPMENT AUTHORITY Vs INDRA SINGH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 480 : 2014 2 CPJ 583
Tribunals and Commissions13 Mar 2014
SAURABH GUPTA Vs Hasti Petro Chemicals And Shipping Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 149
Tribunals and Commissions13 Mar 2014
Regional Commissioner, Cmpf Vs Anant Sethi
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 150
Tribunals and Commissions13 Mar 2014
Branch Manager, Puri Gramya Bank Vs Susama Kumari Biswal
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 151
Tribunals and Commissions13 Mar 2014
M.P. HOUSING BOARD Vs Subhash Chandra Vyas
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 152
Tribunals and Commissions13 Mar 2014Appeal Dismissed
NATIONAL INSURANCE CO. LTD. Vs Mr. Abraham M.P. Mascarenhas
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 372 : 2014 2 CPJ 71
Tribunals and Commissions13 Mar 2014Petition dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Sun Rise Engineering Corporation
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 411 : 2014 2 CPJ 495
Tribunals and Commissions13 Mar 2014Petition allowed
Beverly Park Maintenance Services Ltd. Vs Kashmir Fab Styles Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 373 : 2014 2 CPJ 109
Tribunals and Commissions13 Mar 2014Appeal allowed
Puri Gramya Bank Vs Susama Kumari Biswal And Ors.
National Consumer Disputes Redressal Commission · (2014) 03 NCDRC CK 0004
Tribunals and Commissions12 Mar 2014
Volkart Fleming Shipping And Services Ltd. Vs M/S. Sangrur Agro Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 146