Tribunals and Commissions22 Apr 2014
UNITED INDIA INSURANCE CO. LTD. Vs M/S Manik Bhai Jewellers
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 204
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 41 of 56
Tribunals and Commissions22 Apr 2014
M/S. Country Club (India) Ltd. Vs Nirmal Kumar Pandey
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 205
Tribunals and Commissions22 Apr 2014
Managing Director, Army Welfare Housing Organisation Vs Raj Kumar Dhingra
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 206
Tribunals and Commissions22 Apr 2014
M/S LAndT Finance Limited LAndT House Vs Chova Ram Sahu
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 207
Tribunals and Commissions22 Apr 2014
KESORAM INDUSTRIES LTD Vs Allahabad Bank Red Cross Place Branch
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 287
Tribunals and Commissions21 Apr 2014
The Commissioner, City Corporation, Belgaum, Karnataka Vs Namadev Krishna Hiremani
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 290
Tribunals and Commissions21 Apr 2014
Emani Sharada Devi Vs G.V.R. Murthy
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 289 : 2014 3 CPJ 261
Tribunals and Commissions21 Apr 2014
K.K. Chadha Vs U.P. AVAS EVAM VIKAS PARISHAD
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 288
Tribunals and Commissions17 Apr 2014
Ismail Khan Amir Khan Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 208
Tribunals and Commissions17 Apr 2014
RESHAM DEVI Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 209
Tribunals and Commissions17 Apr 2014
Ramesh Chauhan Vs Mohinder Singh Kanwar
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 210
Tribunals and Commissions17 Apr 2014Petition allowed
M/S. Nugas Technologies India Pvt. Ltd. Vs The Principal Geeta Bal Bharti Varisht Madhyamic Vidyalaya
National Consumer Disputes Redressal Commission · (2014) 04 NCDRC CK 0001
Tribunals and Commissions16 Apr 2014
SHEELA DEVI Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 196
Tribunals and Commissions16 Apr 2014
SEEMA Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 211
Tribunals and Commissions16 Apr 2014Appeal dismissed
Yasmin Ismail Kiranawala Vs Pune District Central Co -Op. Bank Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 417 : 2014 2 CPJ 552
Tribunals and Commissions16 Apr 2014Petition dismissed
Sudhangsu Bhusan Dutta Vs The Joint Managing Director Mansukh Securities And Finance Ltd., Mr. Biswarup Basu And Mrs. Bhaswati Basu
National Consumer Disputes Redressal Commission · (2014) 04 NCDRC CK 0002
Tribunals and Commissions15 Apr 2014Petition dismissed
PARDEEP KUMAR MEHTA Vs K.C. Mahajan And Mrs. T.K. Mahajan
National Consumer Disputes Redressal Commission · (2014) 04 NCDRC CK 0003
Tribunals and Commissions11 Apr 2014Revision Petition is dismissed
SHAKUNTALA Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 195 : 2014 3 CPJ 517
Tribunals and Commissions11 Apr 2014
Kishore Prasad Vs Lic Of India Branch Unit -331, New Delhi
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 212
Tribunals and Commissions11 Apr 2014Disposed off
MEERUT DEVELOPMENT AUTHORITY Vs OM PRAKASH GUPTA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 484 : 2014 2 CPJ 652