Tribunals and Commissions29 Apr 2014
Sanjiv Kaushal Vs RAJIV SHARMA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 217
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 40 of 56
Tribunals and Commissions29 Apr 2014
M/S. S.S. Builder And Contractors Vs Mukund M. Sarang
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 216 : 2014 2 CPJ 683
Tribunals and Commissions29 Apr 2014
Colonel C.P. Raghunandanan Vs Area Manager Canteen Stores Department Govt. Of India
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 219 : 2014 2 CPJ 686
Tribunals and Commissions29 Apr 2014Appeal dismissed
Bashisth Narayan Singh Vs Ram Sewak Prasad
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 485 : 2014 2 CPJ 674
Tribunals and Commissions29 Apr 2014Petition dismissed
PREM LATA Vs NORTH DELHI POWER LIMITED
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 486 : 2014 2 CPJ 677
Tribunals and Commissions28 Apr 2014
LIFE INSURANCE CORPORATION OF INDIA Vs Anand Rao Ramchandra Salunke Peth Region
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 215
Tribunals and Commissions28 Apr 2014
Yeturu Biotech Ltd. Vs NATIONAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 226 : 2014 2 CPJ 679
Tribunals and Commissions25 Apr 2014
Divisional Manager Divisional Office Lic Of India Vs MAMTA RANI
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 227 : 2014 2 CPJ 624
Tribunals and Commissions25 Apr 2014Petition dismissed
National Insurance Co. Ltd. through its Authorized Signatory Arun Tikku Vs JAI BHAGWAN
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 475 : 2014 2 CPJ 640
Tribunals and Commissions24 Apr 2014
Rajiv Gandhi Cancer Institute And Research Centre Vs Lt. Col(Reted.) Zile Singh Dahiya
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 213
Tribunals and Commissions24 Apr 2014
M/S. Singhal Maternity And Medical Centre Vs Master Nishant Verma
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 214
Tribunals and Commissions24 Apr 2014
UNION OF INDIA Vs Krishna Kumar Mani Tiwari
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 228
Tribunals and Commissions24 Apr 2014
Baidya Nath Chakraborty Vs Chandi Bhattacharjee
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 229 : 2014 2 CPJ 601
Tribunals and Commissions23 Apr 2014
Rohini Morghode Vs A.V. Sapre Sumati Memorial Hospital Pichhadi Dyodhi, Lashkar, Gwalior, (M.P.)
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 197
Tribunals and Commissions23 Apr 2014
ABDUL REHMAN Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 199
Tribunals and Commissions23 Apr 2014
ORIENTAL INSURANCE CO. LTD. Vs Baby Simran Kaur
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 200
Tribunals and Commissions23 Apr 2014
K.J. Deepak Reddy Vs P. Vasantha
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 198
Tribunals and Commissions23 Apr 2014
T.V. Nagaraj Vs BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 201 : 2014 2 CPJ 529
Tribunals and Commissions23 Apr 2014
CHANDIGARH HOUSING BOARD Vs Anju Bhanot
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 202
Tribunals and Commissions22 Apr 2014
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs Prakash Chandra Shukla
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 203