Tribunals and Commissions05 May 2014
M/S. Auva Gas Agency Vs Consumer Union Vairengte South Branch
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 243 : 2014 2 CPJ 616
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 38 of 56
Tribunals and Commissions05 May 2014
Puda (Now Greater Ludhiana Area Development Authority) Vs Santosh Arora
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 244 : 2014 2 CPJ 562
Tribunals and Commissions05 May 2014
Sucheta Sanyal Vs Meghnad Bhowmik
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 492 : 2014 2 CPJ 762
Tribunals and Commissions05 May 2014
Subhash Chander Mahajan Vs Parsvnath Developers Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 487 : 2014 2 CPJ 719
Tribunals and Commissions05 May 2014
Andhra Pradesh Eastern Power Distribution Company Ltd. Vs Puvvala Savitri
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 248 : 2014 2 CPJ 564
Tribunals and Commissions05 May 2014
ORIENTAL INSURANCE CO. LTD. Vs SHYAM SUNDER
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 247 : 2014 2 CPJ 567
Tribunals and Commissions05 May 2014
UNITED INDIA INSURANCE CO. LTD. Vs P. Sreenivasulu
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 245 : 2014 2 CPJ 671
Tribunals and Commissions05 May 2014
M/S. Cox And Kings Ltd. Vs Vijay Baburaoji Chandawar
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 246
Tribunals and Commissions02 May 2014
Regional Institute Of Cooperative Management Sector- 32c, Through Its Director, Chandigarh Vs Naveen Kumar Chaudhary
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 527 : 2014 22 RCR(CIVIL) 458 : 2014 3 CPJ 120 : 2015 2 WbLR 196
Tribunals and Commissions02 May 2014
RAJASTHAN HOUSING BOARD Vs Gyanwati Jain
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 488 : 2014 2 CPJ 738
Tribunals and Commissions01 May 2014
Sanjay Nag Vs Hari Om Masala Industries
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 242
Tribunals and Commissions01 May 2014
SUNIL KUMAR Vs Administrator, New Mandi Township, Punjab
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 240
Tribunals and Commissions01 May 2014
Niloba Ghanshyam Naik Vs Lodha Pranik Developers Pvt. Ltd
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 241
Tribunals and Commissions01 May 2014
REGIONAL PROVIDENT COMMISSIONER Vs S. Siva Sankar Rao
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 285 : 2014 2 CPJ 570
Tribunals and Commissions01 May 2014
Priyaluckshmi Garments Represented By Mrs. G. Mahalakshmi Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 286 : 2014 3 CPJ 510
Tribunals and Commissions01 May 2014
Canara Bank Through Its Manager West Mambalam Branch Vs S. Vasudharini
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 284 : 2014 2 CPJ 649
Tribunals and Commissions01 May 2014Petition dismissed
UNITED INDIA INSURANCE COMPANY LTD. Vs N.T. Babu
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 525 : 2014 3 CPJ 108
Tribunals and Commissions01 May 2014Petition dismissed
STATE BANK OF INDIA Vs Sri Easwari Vaccines and Om Vaccine Clinic
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 524 : 2014 3 CPJ 106
Tribunals and Commissions01 May 2014Petition dismissed
Piramal Enterprises Limited Vs Sukhdev Mustafi
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 533 : 2014 3 CPJ 206
Tribunals and Commissions01 May 2014Petition dismissed
Bajaj Allianz Life Insurance Co. Ltd. Vs RAJ KUMAR
National Consumer Disputes Redressal Commission · 2014 3 CPJ 221