Tribunals and Commissions08 May 2014
M/S. Dharam Pal And Sons Vs SOM PRAKASH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 300 : 2014 2 CPJ 703
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 37 of 56
Tribunals and Commissions08 May 2014
Sulakshana Talan Vs Branch Manager, M/S. Shriram Transport Finance Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 301 : 2014 2 CPJ 659
Tribunals and Commissions08 May 2014
Shobhit Elhance Vs M/S. Matrix Build Well Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 258 : 2014 2 CPJ 667
Tribunals and Commissions08 May 2014
Shriram General Insurance Co. Ltd. Vs Mangeram
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 257
Tribunals and Commissions08 May 2014
TATA MOTORS LTD. Vs Manoj Gadi
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 256 : 2014 2 CPJ 665
Tribunals and Commissions08 May 2014
Rajmal Singh Vs MADHU GUPTA
National Consumer Disputes Redressal Commission · (2014) 05 NCDRC CK 0015
Tribunals and Commissions07 May 2014
ORIENTAL INSURANCE CO. LTD. Vs K.K. Valsalan
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 255 : 2014 3 CPJ 201
Tribunals and Commissions07 May 2014
Usha Lakshman Vs N. Chandrashekar Neuro Surgeon
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 254
Tribunals and Commissions07 May 2014
M/S. Saptami Kuries And Loans Vs M.R. Jayan
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 253 : 2014 3 CPJ 203
Tribunals and Commissions07 May 2014
NEW INDIA ASSURANCE CO. LTD. Vs MAHA SINGH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 252 : 2014 3 CPJ 204
Tribunals and Commissions07 May 2014
Shailaja Finance Ltd. Vs Gtm Builders And Promoters Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 305 : 2014 2 CPJ 724
Tribunals and Commissions07 May 2014
STATE TRADING CORPORATION OF INDIA LTD. Vs H.C. Goel
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 251 : 2014 3 CPJ 211
Tribunals and Commissions07 May 2014Petition dismissed
Citi Communications Vs BANK OF RAJASTHAN LIMITED
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 526 : 2014 3 CPJ 109
Tribunals and Commissions07 May 2014Petition dismissed
ORIENTAL INSURANCE CO. LTD. Vs Irawati
National Consumer Disputes Redressal Commission · 2014 3 CPJ 248
Tribunals and Commissions06 May 2014Petition allowed
The Oriental Insurance Company Janpath, The Oriental Insurance Co. Ltd. Jalandhar and The Oriental Insurance Co. Ltd. Hoshiarpur Vs SEEMA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 510 : 2014 3 CPJ 112
Tribunals and Commissions06 May 2014
Shahid M/S. Asia Art Printers Vs K.P. Dharmaian
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 283 : 2014 2 CPJ 612
Tribunals and Commissions06 May 2014
Col. T.S. Bakshi Retd. Vs Star Health And Allied Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 250 : 2014 2 CPJ 620
Tribunals and Commissions06 May 2014
Japjeet Singh Chadda Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 249
Tribunals and Commissions06 May 2014Appeal dismissed
UNITED INDIA INSURANCE CO. LTD. Vs National Heart Institute
National Consumer Disputes Redressal Commission · (2014) 05 NCDRC CK 0017
Tribunals and Commissions06 May 2014Petition dismissed
Asia Art Printers Vs K.P. Dharmaian
National Consumer Disputes Redressal Commission · (2014) 05 NCDRC CK 0016