Tribunals and Commissions20 May 2014
Kalyan Singh Chauhan Vs National Insurance Company Through Division Manager
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 278 : 2014 3 CPJ 16
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 35 of 56
Tribunals and Commissions20 May 2014
ORIENTAL BANK OF COMMERCE Vs Shankar Chawal Udyog Prop. Ravi Kumar Agarwal
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 279 : 2014 3 CPJ 38
Tribunals and Commissions20 May 2014
Ravindra Kumar Prasad Vs ZONAL MANAGER BANK OF INDIA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 280 : 2014 3 CPJ 37
Tribunals and Commissions20 May 2014
DIDAR SINGH Vs RELIANCE GENERAL INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 281 : 2014 3 CPJ 1
Tribunals and Commissions20 May 2014
Arvind Pundlik Dhamne Vs Raghuvir Wamnrao Joshi
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 282 : 2014 3 CPJ 3
Tribunals and Commissions19 May 2014Petition dismissed
DELHI DEVELOPMENT AUTHORITY Vs RAJINDER PRASAD
National Consumer Disputes Redressal Commission · 2014 3 CPJ 489
Tribunals and Commissions19 May 2014Petition allowed
Manisha Dewan Vs KAILASH KUMARI
National Consumer Disputes Redressal Commission · 2014 3 CPJ 434
Tribunals and Commissions19 May 2014Petition dismissed
Government of India, Mnistry of Defence Vs Anand Swaroop
National Consumer Disputes Redressal Commission · 2014 3 CPJ 427
Tribunals and Commissions19 May 2014Petition dismissed
Ziaul Haque Vs The LAndT Finance Ltd.
National Consumer Disputes Redressal Commission · 2014 3 CPJ 523
Tribunals and Commissions19 May 2014Petition allowed
STATE BANK OF INDIA Vs VINOD KUMAR
National Consumer Disputes Redressal Commission · 2014 3 CPJ 538
Tribunals and Commissions16 May 2014
M/S. Omaxe Ltd. Vs IQBAL BEGUM
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 269 : 2014 2 CPJ 635
Tribunals and Commissions16 May 2014
PUNJAB NATIONAL BANK Vs Lt. Col. Jagdeep Gahlot
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 271 : 2014 2 CPJ 716
Tribunals and Commissions16 May 2014
Rakesh Kumar Goutam Vs General Manager South East Central Railway
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 270 : 2014 2 CPJ 634
Tribunals and Commissions16 May 2014
Amit Goel Vs M/S. Avlon Resorts Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 272 : 2014 2 CPJ 714
Tribunals and Commissions16 May 2014Petition dismissed
Sangita Tukaramji Rokde Vs UNION OF INDIA
National Consumer Disputes Redressal Commission · 2014 3 CPJ 398
Tribunals and Commissions16 May 2014Petition dismissed
Ganesh Madhavrao Maslekar Vs STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 2014 3 CPJ 401
Tribunals and Commissions16 May 2014Petition dismissed
Parveen Gandhi Vs K.N. Singla
National Consumer Disputes Redressal Commission · 2014 4 CPJ 48
Tribunals and Commissions15 May 2014Petition dismissed
Consumer Guidance Society Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 4 CPJ 102
Tribunals and Commissions15 May 2014Petition Dismissed
LIFE INSURANCE CORPORATION OF INDIA Vs SAROJ KUMARI
National Consumer Disputes Redressal Commission · 2015 2 CPJ 549
Tribunals and Commissions13 May 2014
World Wide Immigration Consultancy Services Ltd Vs P. Jereena Job
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 296 : 2014 2 CPJ 710