Tribunals and Commissions21 May 2014
STATE BANK OF INDIA Vs VISHNU PRASAD
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 309 : 2014 3 CPJ 30
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 34 of 56
Tribunals and Commissions21 May 2014
Nu Genes Pvt. Ltd. Vs Ishwar Son Of Sh. Ram Sarup
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 310 : 2014 3 CPJ 33
Tribunals and Commissions21 May 2014
Narayan Kumar Khaitan Vs Duncan Industries Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 311 : 2014 3 CPJ 36
Tribunals and Commissions21 May 2014Petition dismissed
SAHARA INDIA Vs Sudama Prasad Chaturvedi
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 517 : 2014 3 CPJ 66
Tribunals and Commissions21 May 2014Disposed off
C and M Farming Ltd. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 518 : 2014 3 CPJ 70
Tribunals and Commissions21 May 2014Petition allowed
A.P. Rajiv Swagruha Corporation Ltd. Vs V. Satish Chandra
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 519 : 2014 3 CPJ 77
Tribunals and Commissions21 May 2014Petition dismissed
Akhilesh Jain Vs Nobel Hearing and Speech Therapy Clinic
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 515 : 2014 3 CPJ 61
Tribunals and Commissions21 May 2014Petition dismissed
UNITED INDIA INSURANCE CO. LTD. Vs SHEELA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 516 : 2014 3 CPJ 64
Tribunals and Commissions21 May 2014Petition dismissed
MEERUT DEVELOPMENT AUTHORITY Vs Rashmi Gahlot
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 514 : 2014 3 CPJ 55
Tribunals and Commissions21 May 2014Petition allowed
Kamla Devi Sagu Vs Metlife India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 3 CPJ 68
Tribunals and Commissions21 May 2014
V.K. Kariyana Store Through Its Proprietor Sh. Virender Kumar Vs ORIENTAL INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 274 : 2014 3 CPJ 182
Tribunals and Commissions21 May 2014
ORIENTAL INSURANCE CO. LTD Vs Ajeet Verma
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 273 : 2014 3 CPJ 184
Tribunals and Commissions21 May 2014
K. Ravindra Madhava Bhat Vs Anuradha Petro
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 275 : 2014 3 CPJ 180
Tribunals and Commissions20 May 2014
UNITED INDIA INSURANCE COMPANY Vs BHUPINDER SINGH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 293 : 2014 3 CPJ 20
Tribunals and Commissions20 May 2014
BACHAN SINGH Vs The Oriental Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 294 : 2014 3 CPJ 13
Tribunals and Commissions20 May 2014
UNITED INDIA INSURANCE COMPANY LTD. Vs Oriental Rubber Works A Partnership Firm
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 295
Tribunals and Commissions20 May 2014Petition allowed
Sonepat Urban Co -Operative Bank Ltd. Vs Saini Machinery Store
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 529 : 2014 3 CPJ 157
Tribunals and Commissions20 May 2014Petition Partly Allowed
Cox and Kings Ltd. Vs Roy Varghese
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 512 : 2014 3 CPJ 22
Tribunals and Commissions20 May 2014Petition dismissed
P.Y. Rajendra Kumar Vs Vyalikaval House Building Co -Op. Society Ltd.
National Consumer Disputes Redressal Commission · 2014 3 CPJ 432
Tribunals and Commissions20 May 2014
State Bank Of Mysore Maddur Branch Maddur Karnataka Vs Amitchandra
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 277 : 2014 3 CPJ 5