Tribunals and Commissions26 May 2014
R. Suyamb Ananthan Vs Cox And Kings
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 316 : 2014 3 CPJ 135
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 33 of 56
Tribunals and Commissions26 May 2014
Jagdish Prasad Bakshi Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 318 : 2014 3 CPJ 134
Tribunals and Commissions26 May 2014
Subhash Malhotra Vs Divisional Managar United India Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 312 : 2014 3 CPJ 123
Tribunals and Commissions23 May 2014
Badam Agaiah Vs L. Vidya Sagar Reddy
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 319 : 2014 3 CPJ 141
Tribunals and Commissions23 May 2014
Sarla Grover Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 320 : 2014 3 CPJ 145
Tribunals and Commissions23 May 2014
Emirates Vs RAJ KUMAR SHARMA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 306 : 2014 3 CPJ 187
Tribunals and Commissions23 May 2014
Sura Rama Chandra Rao Vs Modern Gynaec And Maternity Hospital
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 307 : 2014 3 CPJ 190
Tribunals and Commissions23 May 2014
NEW INDIA ASSURANCE CO. LTD. Vs Kuldeep Kumar Nayyar
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 291 : 2014 3 CPJ 192
Tribunals and Commissions23 May 2014Petition dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Vasundhara Co -operative Group House Society Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 522 : 2014 3 CPJ 86
Tribunals and Commissions23 May 2014Appeal Partly Allowed
Merlin Projects Ltd. Vs Pandav Roy
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 528 : 2014 3 CPJ 94
Tribunals and Commissions23 May 2014Petition allowed
Pradeep Kumar Diwan Vs Gayatri Devi Chokhani
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 513 : 2014 3 CPJ 42
Tribunals and Commissions23 May 2014Petition dismissed
Soniya Fabrics Pvt. Ltd. Vs CENTRAL BANK OF INDIA LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 531 : 2014 3 CPJ 196
Tribunals and Commissions23 May 2014Appeal dismissed
Ram Avtaar Sastry Hospital Vs Max Super Specialty
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 532 : 2014 3 CPJ 198
Tribunals and Commissions23 May 2014
M/s. Nidhi Knitwears (P) Ltd. through its Managing Director Vs The Manager Bank of Maharashtra, Ludhiana and The Bank of Maharashtra, Pune
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 511 : 2014 3 CPJ 147
Tribunals and Commissions22 May 2014Petition dismissed
HARISH KUMAR Vs Reliance Communication Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 520 : 2014 3 CPJ 79
Tribunals and Commissions22 May 2014
Max Infra (India) Ltd. Vs ASHOK LEYLAND LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 521 : 2014 3 CPJ 81
Tribunals and Commissions22 May 2014Petition allowed
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs Champa Lal Sharma
National Consumer Disputes Redressal Commission · 2014 3 CPJ 416
Tribunals and Commissions21 May 2014
Ajay Rana Vs SHAGUN
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 276 : 2014 3 CPJ 152
Tribunals and Commissions21 May 2014
Fiitjee Ltd. Vs Sajjan Kumar Gupta
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 308 : 2014 3 CPJ 27
Tribunals and Commissions21 May 2014
Kishor Chandrakant Rathod Vs The Managing Director, Icici Prudential Life Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 292 : 2014 3 CPJ 154