Tribunals and Commissions08 Jul 2014
M/S. Jeevee Exim Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 429 : 2014 3 CPJ 472
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 31 of 56
Tribunals and Commissions08 Jul 2014
Puneet Phutela Vs ORIENTAL INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 428 : 2014 3 CPJ 379
Tribunals and Commissions08 Jul 2014
OM PRAKASH Vs MAHESH CHAND GUPTA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 427 : 2014 3 CPJ 382
Tribunals and Commissions08 Jul 2014Petition dismissed
E. Dhana Laxmi Vs NEW INDIA ASSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2014 4 CPJ 122
Tribunals and Commissions07 Jul 2014
Singapore Airlines Ltd. Vs M/S. Beauty House
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 430 : 2014 3 CPJ 270
Tribunals and Commissions07 Jul 2014
SURENDRA KUMAR SHARMA Vs AGRA DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 422 : 2014 3 CPJ 381
Tribunals and Commissions04 Jul 2014
Space Overseas Pvt. Ltd. Vs Thai Airways International Limited
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 418 : 2014 3 CPJ 500
Tribunals and Commissions04 Jul 2014Petition allowed
ABDUL LATHEEF Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2014 3 CPJ 357
Tribunals and Commissions04 Jul 2014Petition dismissed
Neeti Saluja Vs K. Batra
National Consumer Disputes Redressal Commission · 2014 3 CPJ 376
Tribunals and Commissions04 Jul 2014Petition dismissed
Satish Maniklalji Baheti Vs Ku. Monika
National Consumer Disputes Redressal Commission · 2014 3 CPJ 388
Tribunals and Commissions04 Jul 2014Petition dismissed
S.S. Bhatia Vs HDFC BANK LTD.
National Consumer Disputes Redressal Commission · 2014 3 CPJ 390
Tribunals and Commissions04 Jul 2014
Kuwait Airways Corporation Vs RAJAGOPAL AND COMPANY
National Consumer Disputes Redressal Commission · 2014 3 CPJ 441
Tribunals and Commissions03 Jul 2014
V. Kamala Vs K. Rajiv
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 419 : 2014 3 CPJ 333
Tribunals and Commissions03 Jul 2014
Tata Aig General Insurance Co. Ltd. Vs Nissan Electronics Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 420 : 2014 3 CPJ 285
Tribunals and Commissions03 Jul 2014
I. Ratnamala Vs Image Hospitals
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 421 : 2014 3 CPJ 344
Tribunals and Commissions03 Jul 2014Petition dismissed
SUPERINTENDENT OF POST OFFICES Vs Mangla Ram Jat
National Consumer Disputes Redressal Commission · 2014 3 CPJ 282
Tribunals and Commissions03 Jul 2014Petition allowed
SANJAY KUMAR GUPTA Vs Kebal Kishan Barma
National Consumer Disputes Redressal Commission · 2014 3 CPJ 279
Tribunals and Commissions02 Jul 2014
Ratna Deb Vs Sanjay Dodhi Valley Construction Company Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 359 : 2014 3 CPJ 262
Tribunals and Commissions01 Jul 2014
Afsana Bano Alias Baby Vs MANJU VERMA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 361 : 2014 3 CPJ 266
Tribunals and Commissions01 Jul 2014
NEW INDIA ASSURANCE COMPANY LIMITED Vs RAKESH KUMAR
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 362 : 2014 3 CPJ 340