Tribunals and Commissions24 Jul 2014
G. SUBRAMANIA PILLAY Vs M. Unnikrishnan
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 466 : 2014 4 CPJ 46
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 29 of 56
Tribunals and Commissions23 Jul 2014
ORIENTAL INSURANCE COMPANY LTD. Vs Rishabh Refectories Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 458 : 2014 3 CPJ 445
Tribunals and Commissions23 Jul 2014
ALOK GARG Vs Ghaziabad Development Authority Vikas Path
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 449 : 2014 4 CPJ 26
Tribunals and Commissions23 Jul 2014
URBAN IMPROVEMENT TRUST Vs Gupta S/O Sh Subhash Gupta
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 448
Tribunals and Commissions23 Jul 2014Petition dismissed
AVIVA LIFE INSURANCE CO. INDIA PVT. LTD. Vs RENU
National Consumer Disputes Redressal Commission · 2014 3 CPJ 670
Tribunals and Commissions22 Jul 2014Petition dismissed
Govt Of Rajasthan, Through Collector , Allotment Officer And Dy Commissioner Vs Dy Commissioner Tehsildar
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 447
Tribunals and Commissions22 Jul 2014Petition dismissed
Vatika Limited Vs RAJNEESH AGGARWAL
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 446 : 2014 3 CPJ 452
Tribunals and Commissions22 Jul 2014Petition allowed
Vikas Gupta , Rajiv Gupta Vs Sub Divisional Officer , U H B V N
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 445 : 2014 3 CPJ 467
Tribunals and Commissions22 Jul 2014
UNION OF INDIA Vs Anjana Singh Chauhan
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 470 : 2014 4 CPJ 198
Tribunals and Commissions22 Jul 2014
Namita Chatterjee Vs Mousami Banerjee
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 468 : 2014 4 CPJ 77
Tribunals and Commissions22 Jul 2014
Fortis Health Management (North) Ltd. Jawahar Lal Nehru Marg Vs Meenu Jain
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 469 : 2014 4 CPJ 94
Tribunals and Commissions22 Jul 2014
VIJAY KUMAR Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 467 : 2014 4 CPJ 109
Tribunals and Commissions22 Jul 2014Petition dismissed
GOVT. OF RAJASTHAN Vs JANAK SINGH
National Consumer Disputes Redressal Commission · 2014 4 CPJ 36
Tribunals and Commissions21 Jul 2014Petition allowed
NIRMAL ARORA Vs STANDARD CHARTERED BANK
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 472 : 2014 3 CPJ 658
Tribunals and Commissions21 Jul 2014Petition dismissed
K.D. Mandappa Vs Metlife India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 471
Tribunals and Commissions18 Jul 2014
ANIL MITTAL Vs Skoda Auto India Pvt Ltd, Nummer Eins Motors (India) Pvt Ltd
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 438
Tribunals and Commissions18 Jul 2014Revision allowed
New India Assurance Co Ltd, S K Mahajan, Parminder Singh Sachdeva Vs Deepak Anand
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 437 : 2014 3 CPJ 373
Tribunals and Commissions18 Jul 2014Petition dismissed
SBI LIFE INSURANCE CO. LTD. Vs HARVINDER KAUR
National Consumer Disputes Redressal Commission · 2014 3 CPJ 552
Tribunals and Commissions18 Jul 2014Petition dismissed
NATIONAL INSURANCE CO. LTD. Vs KULWANT SINGH
National Consumer Disputes Redressal Commission · 2014 4 CPJ 62
Tribunals and Commissions18 Jul 2014Petition allowed
NEW INDIA ASSURANCE CO. LTD. Vs Jai Kanwar
National Consumer Disputes Redressal Commission · 2014 4 CPJ 66