Tribunals and Commissions01 Aug 2014
Luxra Enterprises Pvt. Ltd. Vs INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 501 : 2014 3 CPJ 633
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 28 of 56
Tribunals and Commissions01 Aug 2014
Venve Light Metal Ltd Vs Arpitha Reddy
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 462 : 2014 3 CPJ 621
Tribunals and Commissions01 Aug 2014
Sovereign Developers And Infrastructure Limited Vs Sujith Kumar Dhar
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 463 : 2014 4 CPJ 4
Tribunals and Commissions01 Aug 2014
Rajeev Bhatia Vs INDUSIND BANK LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 474 : 2014 3 CPJ 562
Tribunals and Commissions01 Aug 2014Disposed off
B.R. Exports Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 500 : 2014 3 CPR 557 : 2014 4 CPJ 7
Tribunals and Commissions31 Jul 2014Petition allowed
Ortel Communications Ltd. Vs Sudatta Jeevan
National Consumer Disputes Redressal Commission · 2014 4 CPJ 97
Tribunals and Commissions31 Jul 2014
NEW INDIA ASSURANCE COMPANY LTD Vs Girish Gupta Proprietor M/S Gupta Medi Equipment Co.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 464 : 2014 3 CPJ 663
Tribunals and Commissions31 Jul 2014
Deposit Insurance And Credit Guarantee Corpn. Vs Fakeerappa Basavantappa Kudari
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 461
Tribunals and Commissions30 Jul 2014Petition dismissed
SATNAM SINGH Vs MAHINDRA AND MAHINDRA LTD.
National Consumer Disputes Redressal Commission · 2014 4 CPJ 156
Tribunals and Commissions28 Jul 2014Petition dismissed
PARAMJIT KAUR Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 460 : 2014 4 CPJ 132
Tribunals and Commissions25 Jul 2014Petition dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs A. Ram Naik
National Consumer Disputes Redressal Commission · 2014 4 CPJ 31
Tribunals and Commissions25 Jul 2014Revision dismissed
HARYANA URBAN DEVELOPMENT Vs Estate Officer, Huda Gurgaon
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 459
Tribunals and Commissions25 Jul 2014
Anthonymuthu Vs WHIRLPOOL OF INDIA LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 455 : 2014 4 CPJ 281
Tribunals and Commissions25 Jul 2014
Emaar Mgf Land Limited Vs KARNAIL SINGH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 454 : 2014 4 CPJ 188 : 2014 4 RCR(CIVIL) 136
Tribunals and Commissions24 Jul 2014
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs Jayantibhai Nathanbhai Monpara
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 465 : 2014 4 CPJ 42
Tribunals and Commissions24 Jul 2014Petition allowed
Bombay Dyeing And Manufacturing Co Ltd Vs Mehmud M Chopda , United Securities
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 453
Tribunals and Commissions24 Jul 2014
UNITED INDIA INSURANCE CO LTD Vs LALITA DEVI
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 452 : 2014 3 CPJ 455
Tribunals and Commissions24 Jul 2014
UNION OF INDIA Vs RAJENDRA KUMAR
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 451 : 2014 4 CPJ 118
Tribunals and Commissions24 Jul 2014
G. Swaminathan Madurai City Hospital Vs G. RAJENDRAN
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 457 : 2014 4 CPJ 29
Tribunals and Commissions24 Jul 2014
Vrl Logistics Ltd. Vs Konark Textile Proprietor Firm
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 456 : 2014 3 CPJ 457