Tribunals and Commissions13 Aug 2014Petition dismissed
True Zone Buildwell Pvt. Ltd. Vs BHOOP SINGH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 553 : 2014 3 CPJ 584
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 26 of 56
Tribunals and Commissions13 Aug 2014
Vijay Somany Vs Reliance General Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 507 : 2014 3 CPJ 576
Tribunals and Commissions13 Aug 2014
M/S. N.M.P Developers, Nirmal Nagar Co -Op. Hsg. Society Ltd Vs Nitin Tukaram Gavankar
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 508 : 2014 3 CPJ 550
Tribunals and Commissions12 Aug 2014Disposed off
K.K. Kakkar Vs Neetu Singh
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 540 : 2014 3 CPJ 642
Tribunals and Commissions12 Aug 2014Disposed off
Bhushan Tewari Vs Tata Commercial Motors
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 539 : 2014 3 CPJ 606
Tribunals and Commissions12 Aug 2014Disposed off
G. Rajendra Vs City Hospital
National Consumer Disputes Redressal Commission · 2014 3 CPJ 598
Tribunals and Commissions12 Aug 2014Disposed off
Narayandas Mundra Vs POST MASTER
National Consumer Disputes Redressal Commission · 2014 4 CPJ 107
Tribunals and Commissions12 Aug 2014Disposed off
STATE BANK OF INDIA Vs Sheo Kumar Sharma
National Consumer Disputes Redressal Commission · 2014 4 CPJ 167
Tribunals and Commissions12 Aug 2014
A.L. Prasad Vs HDFC BANK LTD
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 497 : 2014 3 CPJ 589
Tribunals and Commissions12 Aug 2014
HDFC BANK LTD Vs Kanwal Ohri
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 498 : 2014 3 CPJ 610
Tribunals and Commissions12 Aug 2014
EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LTD Vs Pentagon Screws And Fasteners Ltd
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 509 : 2015 1 CPJ 181
Tribunals and Commissions11 Aug 2014
THE UNION OF INDIA Vs RAHUL
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 534
Tribunals and Commissions11 Aug 2014Petition allowed
STOCK HOLDING CORPORATION OF INDIA LTD. Vs Snehlata Agarwal
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 535 : 2014 3 CPJ 632
Tribunals and Commissions11 Aug 2014Petition dismissed
M.K. GUPTA Vs GREEN FIELD PUBLIC SCHOOL
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 536 : 2014 3 CPJ 561
Tribunals and Commissions11 Aug 2014Petition dismissed
NIRMALA DEVI Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 537 : 2014 3 CPJ 549
Tribunals and Commissions11 Aug 2014
CONSUMER PROTECTION COUNCIL Vs Tiruchi Speciality Hospital
National Consumer Disputes Redressal Commission · 2014 4 CPJ 113 : 2016 1 AllMR 57
Tribunals and Commissions08 Aug 2014Petition dismissed
SUBHASH Vs Gautam Automobiles Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 538 : 2014 3 CPJ 564
Tribunals and Commissions07 Aug 2014Petition allowed
ABHISHEK JAIN Vs Hdfc Standard Life Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 4 CPJ 144
Tribunals and Commissions07 Aug 2014Petition allowed
GOVT. OF NCT OF DELHI Vs BABITA
National Consumer Disputes Redressal Commission · 2014 4 CPJ 147
Tribunals and Commissions07 Aug 2014Petition dismissed
U.P. Co -Operative Federation Ltd. Vs Rajpati Yadav
National Consumer Disputes Redressal Commission · 2015 1 CPJ 49