Tribunals and Commissions26 Aug 2014
ORIENTAL INSURANCE COMPANY LTD Vs MOHINDER PAL
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 633 : 2014 4 CPJ 451
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 24 of 56
Tribunals and Commissions26 Aug 2014
NATIONAL INSURANCE CO LTD Vs V L Jain
National Consumer Disputes Redressal Commission · 2014 3 CPR 760
Tribunals and Commissions26 Aug 2014Petition disposed
RAJASTHAN HOUSING BOARD Vs S Rajkumar Singh S/O Malkhan Singh
National Consumer Disputes Redressal Commission · 2014 3 CPR 763
Tribunals and Commissions25 Aug 2014
Pspcl, (Formerly Known As Pseb) Sub Urban Sub Division Vs Manoj Wadhwa
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 550 : 2014 4 CPJ 507
Tribunals and Commissions25 Aug 2014
MEERUT DEVELOPMENT AUTHORITY Vs Devki Nandan Sharma
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 551 : 2014 4 CPJ 401
Tribunals and Commissions25 Aug 2014
Jet Lite (India) Ltd Vs Surendra Nath Rana Patgiri
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 552
Tribunals and Commissions25 Aug 2014
Nilesh G. Nimavat Vs Medipicks
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 635 : 2015 1 CPJ 46
Tribunals and Commissions25 Aug 2014
RAKESH KUMAR Vs M/S. Shimla Automobile Private Ltd
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 638
Tribunals and Commissions25 Aug 2014
Delhi Development Authority Through Its Director (H -1) Delhi Vs Sandeep Khatri
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 637 : 2014 4 CPJ 407
Tribunals and Commissions25 Aug 2014Petition allowed
R.P. Unniyal Vs S.V. Nursing Home
National Consumer Disputes Redressal Commission · 2014 4 CPJ 435 : 2016 1 AllMR 48
Tribunals and Commissions25 Aug 2014Petition Partly Allowed
Jagdamba Tractors Vs LAV KUSH KUMAR
National Consumer Disputes Redressal Commission · 2015 1 CPJ 44
Tribunals and Commissions25 Aug 2014Petition disposed
RELIANCE GENERAL INSURANCE CO LTD Vs P S Pramod
National Consumer Disputes Redressal Commission · 2014 3 CPR 786
Tribunals and Commissions25 Aug 2014Petition disposed
DINESH CHANDRA JOSHI Vs Shambhu Prasad Dhaundiyal
National Consumer Disputes Redressal Commission · 2014 3 CPR 788
Tribunals and Commissions22 Aug 2014
Indira, Mbbs, Dgo Obstetrician And Gynaecologist Vs Muchapothula Nirmala
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 541
Tribunals and Commissions22 Aug 2014Disposed off
Pace Builders Pvt. Ltd. Vs K. RAJU
National Consumer Disputes Redressal Commission · 2014 4 CPJ 423
Tribunals and Commissions22 Aug 2014
Kirti Verma Vs Manoj Rambhau Gawande
National Consumer Disputes Redressal Commission · 2014 4 CPJ 406 : 2015 6 ALD 9
Tribunals and Commissions22 Aug 2014Petition dismissed
Manik Maliba Tarade Vs Sushrut Medical Care And Research Societies Hardikar Hospital
National Consumer Disputes Redressal Commission · 2014 4 CPJ 428 : 2016 1 AllMR 61
Tribunals and Commissions22 Aug 2014
MATRUMAL DHANNALAL OIL MILL Vs STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 2014 4 CPJ 430
Tribunals and Commissions22 Aug 2014Complaint dismissed
RAN VIJAY SINGH Vs Puri Constructions Pvt Ltd
National Consumer Disputes Redressal Commission · 2014 3 CPR 805
Tribunals and Commissions22 Aug 2014Petition dismissed
NEW INDIA ASSURANCE CO LTD Vs SUKHDEV SINGH
National Consumer Disputes Redressal Commission · 2014 3 CPR 802