Tribunals and Commissions22 Aug 2014Petition dismissed
S R Ramesh Babu Vs FEDERAL BANK LTD
National Consumer Disputes Redressal Commission · 2014 3 CPR 799
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 25 of 56
Tribunals and Commissions21 Aug 2014
General Motors India Pvt. Ltd Vs Mitali Aggarwal
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 544 : 2014 4 CPJ 68
Tribunals and Commissions21 Aug 2014
RADHEY SHYAM Vs Sub Divisional Officer Uhbvan
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 543 : 2014 4 CPJ 130
Tribunals and Commissions21 Aug 2014
Shivalik Cooperative House Building (First) Society Ltd Vs SUSHIL KUMAR
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 542
Tribunals and Commissions21 Aug 2014
Kaveri Telecom Ltd. Vs VIJAYA BANK
National Consumer Disputes Redressal Commission · 2014 4 CPJ 302
Tribunals and Commissions21 Aug 2014Petition dismissed
Regional P F Commissioner Vs Kalubhai Virabhai Patel
National Consumer Disputes Redressal Commission · 2014 3 CPR 820
Tribunals and Commissions20 Aug 2014
NATIONAL INSURANCE CO. LTD. Vs Punjab Fibres Ltd
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 546 : 2014 4 CPJ 51
Tribunals and Commissions20 Aug 2014
RAMANAYAK TIWARI Vs REGIONAL PROVIDENT FUND COMMISSIONER
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 545 : 2014 4 CPJ 170
Tribunals and Commissions20 Aug 2014Petition allowed
Chitrangini Ramchandra Mujmule Vs Manoj Jain and Ors.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 51
Tribunals and Commissions20 Aug 2014Petition dismissed
ANITA Vs BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2014 3 CPR 835
Tribunals and Commissions20 Aug 2014Complaint dismissed
Vivek Gyan Uday Foundation Vs U P Awasevam Vikas Parishad
National Consumer Disputes Redressal Commission · 2014 3 CPR 827
Tribunals and Commissions20 Aug 2014Petition dismissed
Director Central State Farm, Jaitsar Vs Virendra Singh S/O Vishun Dayal
National Consumer Disputes Redressal Commission · 2014 3 CPR 831
Tribunals and Commissions19 Aug 2014
Pappu Managaratanam Vs M/S. Sai Sha Finance And Chits, Rep. By Its Managing Partner, Pokala Roopa Devi
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 549 : 2015 1 CPJ 105
Tribunals and Commissions19 Aug 2014
V.K. Manchanda Branch Manager Export Credit Guarantee Vs M/S. Mohd. Ibrahim And Sons Kunjal Giris Garden
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 548 : 2014 3 CPJ 624
Tribunals and Commissions19 Aug 2014
Subash Prasad Vs Vidya @ Vidya Rani Singh
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 547 : 2014 4 CPJ 165
Tribunals and Commissions19 Aug 2014Petition dismissed
Ashok B. Patel Vs Mansuri Kasambhai Fakir Mohammed
National Consumer Disputes Redressal Commission · 2014 4 CPJ 454
Tribunals and Commissions19 Aug 2014Petition dismissed
NATIONAL INSURANCE CO. LTD. Vs Rajan Sood
National Consumer Disputes Redressal Commission · (2014) 08 NCDRC CK 0043
Tribunals and Commissions19 Aug 2014Disposed off
Convenient Hospitals Ltd. and Ors. Vs Shankar Lal and Ors.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 134
Tribunals and Commissions14 Aug 2014
Varghese Silvester Shantisadan Vs Archana Dhawan Nurture Clinic
National Consumer Disputes Redressal Commission · 2014 4 CPJ 162
Tribunals and Commissions14 Aug 2014
The Branch Manager New India Assurance Company Ltd Vs Mamta Thappa
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 506 : 2014 3 CPJ 554