Tribunals and Commissions29 Aug 2014
KANPUR DEVELOPMENT AUTHORITY Vs Ramsiya Gupta
National Consumer Disputes Redressal Commission · 2014 4 CPJ 465
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 23 of 56
Tribunals and Commissions29 Aug 2014Petition dismissed
Rakesh Pathak Vs Hindustan Aircon Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2014 4 CPJ 467
Tribunals and Commissions29 Aug 2014Petition allowed
NATIONAL INSURANCE CO. LTD. Vs Aparna Kahar
National Consumer Disputes Redressal Commission · 2014 4 CPJ 464
Tribunals and Commissions28 Aug 2014
Station Superintendent Bhadrak Railway Station P.O. Charampa,Distt. Bhadrak, Orissa Vs H. Bokhari
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 624 : 2014 4 CPJ 378
Tribunals and Commissions28 Aug 2014
K.G. Sharma Vs Ex -Servicemen Contributory Health Scheme (Echs) Cell
National Consumer Disputes Redressal Commission · 2014 4 CPJ 447
Tribunals and Commissions28 Aug 2014Petition dismissed
ICICI PRUDENTIAL LIFE INSURANCE CO. LTD. Vs Arunjeet Thakur
National Consumer Disputes Redressal Commission · 2014 4 CPJ 388
Tribunals and Commissions28 Aug 2014Petition dismissed
Regional Provident Fund Commissioner Epf Organization Vs H.C. Shiva Rudrappa
National Consumer Disputes Redressal Commission · 2014 4 CPJ 470
Tribunals and Commissions28 Aug 2014Petition dismissed
Destination One Pvt. Ltd. Vs Punit Pal Kaur Guron
National Consumer Disputes Redressal Commission · 2014 4 CPJ 473
Tribunals and Commissions28 Aug 2014
Bajaj Tempo Ltd Vs Ajwant Singh
National Consumer Disputes Redressal Commission · 2014 3 CPR 724
Tribunals and Commissions28 Aug 2014Petition dismissed
Arjun Lal Jat S/O Partaram Vs Dfc Irgo General Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2014 3 CPR 721
Tribunals and Commissions28 Aug 2014Petition dismissed
E Surender Rao Vs Narne Estates Pvt Ltd
National Consumer Disputes Redressal Commission · 2014 3 CPR 728
Tribunals and Commissions27 Aug 2014Appeal dismissed
NEW INDIA ASSURANCE CO LTD Vs Kamboj Ultra Sound And Diagnostic Pvt Ltd
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 555 : 2014 4 CPJ 299
Tribunals and Commissions27 Aug 2014Petition dismissed
Shishir Tiwari Vs Dewan Housing Finance Corporation Ltd
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 554
Tribunals and Commissions27 Aug 2014Petition dismissed
Rajasthan State Co -Op Bank Ltd Vs Kanhaiyalal Sharma
National Consumer Disputes Redressal Commission · 2014 3 CPR 738
Tribunals and Commissions27 Aug 2014Petition dismissed
UCO BANK Vs Shamsher Singh S/O Jai Pal
National Consumer Disputes Redressal Commission · 2014 3 CPR 744
Tribunals and Commissions27 Aug 2014
Suncity Residents Welfare Association (Srwa) Vs Suncity Maintenance Pvt Ltd
National Consumer Disputes Redressal Commission · 2014 3 CPR 740
Tribunals and Commissions27 Aug 2014Petition dismissed
Manager, Vishvas Tyres Vs Makanji Samji Mata
National Consumer Disputes Redressal Commission · 2014 3 CPR 743
Tribunals and Commissions26 Aug 2014
Abhishek Sarkar Vs Cox And Kings Ltd
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 626 : 2014 4 CPJ 442
Tribunals and Commissions26 Aug 2014
M/S. Ashok Fuel Brinquetts, Village Rama Nagaria Vs NATIONAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 628 : 2014 4 CPJ 445
Tribunals and Commissions26 Aug 2014
M/S. Premier Shield Pvt. Ltd Vs Tata -Aig General Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 631 : 2014 4 CPJ 325