Tribunals and Commissions04 Sept 2014
RADHEY SHYAM Vs Assistant Engineer, Jaipur Vidhyut Vitran Nigam Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 627
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 21 of 56
Tribunals and Commissions04 Sept 2014
SARLA JAIN Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 622 : 2015 2 CPJ 628
Tribunals and Commissions04 Sept 2014
Haryana Agro Industries Corporation Ltd. Vs NARINDER SINGH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 623
Tribunals and Commissions04 Sept 2014
Prabhu Dayal Sharma Vs Director (Crs) State Insurance And Provident Fund Department Jaipur
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 620 : 2014 4 CPJ 201
Tribunals and Commissions04 Sept 2014Petition dismissed
Hind Auto Center Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 4 CPJ 356
Tribunals and Commissions04 Sept 2014Petition dismissed
SARITA Vs UNION OF INDIA
National Consumer Disputes Redressal Commission · 2014 4 CPJ 308 : 2015 2 ALD 3 : 2016 1 AllMR 97
Tribunals and Commissions03 Sept 2014
LIFE INSURANCE CORPORATION OF INDIA Vs SANTOSH DEVI
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 629 : 2014 4 CPJ 139
Tribunals and Commissions03 Sept 2014
Naraindas Tejpal General Merchants And Commission Agents Vs Branch Manager United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 630
Tribunals and Commissions03 Sept 2014
R. MUTHUKRISHNAN Vs Manager, Canara Bank, Nri Branch
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 632 : 2014 4 CPJ 207
Tribunals and Commissions03 Sept 2014
RAKESH KUMAR Vs Parkshit Tractors
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 634 : 2014 4 CPJ 544
Tribunals and Commissions03 Sept 2014
Rail Vihar Sahkari Awas Samiti Ltd. Vs Yash Pal Kochar
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 636 : 2014 4 CPJ 244
Tribunals and Commissions03 Sept 2014
NEW INDIA INSURANCE CO. LTD. Vs BIMLESH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 639 : 2014 4 CPJ 567
Tribunals and Commissions03 Sept 2014
CANARA BANK Vs R.S. Vasan
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 640 : 2014 4 CPJ 555
Tribunals and Commissions03 Sept 2014
Shiva International Fashions Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 641 : 2014 4 CPJ 231
Tribunals and Commissions02 Sept 2014
Jodhpur Vikas Pradhikaran Jodhpur, Rajasthan Vs PRATAP SINGH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 585 : 2014 4 CPJ 257
Tribunals and Commissions02 Sept 2014
S. Devendra Rao Vs Housing Development Finance Corporation Ltd
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 589 : 2014 4 CPJ 152 : 2015 3 WbLR 362
Tribunals and Commissions02 Sept 2014
Pnb Metlife (Formally Known As ''Metlife '') India Insurance Vs Sukhjit Kaur
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 587
Tribunals and Commissions02 Sept 2014
M/S. Icici Prudential Life Insurance Co. Ltd Vs Mary Joseph
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 591
Tribunals and Commissions02 Sept 2014
PARIVAR SEVA SANSTHA Vs Anil Kumar Shukla
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 593 : 2014 4 CPJ 184
Tribunals and Commissions02 Sept 2014
KADAR KHAN Vs G. L. Gupta
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 596 : 2014 4 CPJ 150