Tribunals and Commissions11 Sept 2014Petition allowed
Piaggio Greaves Vehicle Pvt. Ltd. Vs Ramakanta Samal
National Consumer Disputes Redressal Commission · (2014) 09 NCDRC CK 0035
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 19 of 56
Tribunals and Commissions11 Sept 2014
Manju Agro Private Limited Vs EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LTD.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 86
Tribunals and Commissions11 Sept 2014
Beml Employees Co -Op. Society Ltd. Vs N.S. Balakrishna
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 577
Tribunals and Commissions10 Sept 2014
N. GOPAL Vs NATIONAL INSURANCE CO.LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 584 : 2014 4 CPJ 275
Tribunals and Commissions10 Sept 2014
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Rajesh Satija
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 583
Tribunals and Commissions10 Sept 2014
Chief Engineer, Electricity Department Vs VIRENDER KUMAR
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 582
Tribunals and Commissions10 Sept 2014
Global Ispat Ltd. Vs ORIENTAL INSURANCE COMPANY
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 581
Tribunals and Commissions10 Sept 2014
G.M. Northern Railway State Entry Road, New Delhi Vs MANOJ KUMAR
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 580 : 2014 4 CPJ 557
Tribunals and Commissions10 Sept 2014
NARESH KUMAR Vs ORIENTAL INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 579 : 2014 4 CPJ 203
Tribunals and Commissions10 Sept 2014
Superintendent, Post Offices Head Post Office, Alwar, Rajasthan Vs Amit Kumar Sharma
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 578 : 2014 4 CPJ 564
Tribunals and Commissions10 Sept 2014
Gowri Sur Vs ORIENTAL INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2014 4 CPJ 314
Tribunals and Commissions10 Sept 2014Petition dismissed
SAHARA INDIA COMMERCIAL CORPORATION LTD. Vs GOMTI DEVI
National Consumer Disputes Redressal Commission · (2014) 09 NCDRC CK 0045
Tribunals and Commissions10 Sept 2014Petition dismissed
NATIONAL INSURANCE COMPANY LTD. Vs Bhuniya Book Distributor
National Consumer Disputes Redressal Commission · 2014 4 CPJ 366
Tribunals and Commissions10 Sept 2014
M/S. YELLOW STONE BUILDERS PVT. LTD. & ORS. Vs LALIT KUMAR DHIMAN
National Consumer Disputes Redressal Commission · 2015 2 CPJ 516
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions10 Sept 2014Appeal Allowed
Yellow Stone Builders Pvt. Ltd. And Ors. Vs Lalit Kumar Dhiman
National Consumer Disputes Redressal Commission · 2014 4 CPR 90 : 2015 2 CPJ 516
Tribunals and Commissions09 Sept 2014
Metcalfe And Hodgkinson Pvt. Ltd. Vs Peace Trade Concern
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 594
Tribunals and Commissions09 Sept 2014
RAJENDRA SINGH YADAV Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 588 : 2014 4 CPJ 269
Tribunals and Commissions09 Sept 2014
Indiagen Ltd. Vs B.S. Arun Kumar
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 590
Tribunals and Commissions09 Sept 2014
Asian Paints Ltd. Vs K.A. Abootty Haji Crescent Traders
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 592 : 2014 4 CPJ 220
Tribunals and Commissions09 Sept 2014
Asish Kumar Dey Vs HABIBUR RAHAMAN
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 586 : 2014 4 CPJ 217