Tribunals and Commissions09 Sept 2014Disposed off
SAHARA INDIA COMMERCIAL CORPORATION LTD. Vs Mukamala Nataraja Rao
National Consumer Disputes Redressal Commission · 2014 4 CPJ 172
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 20 of 56
Tribunals and Commissions09 Sept 2014Appeal allowed
KUSHAL K. RANA Vs Dlf Commercial Complexes Ltd.
National Consumer Disputes Redressal Commission · 2014 4 CPJ 287
Tribunals and Commissions09 Sept 2014Petition allowed
JAIPUR VIDYUT VITRAN NIGAM LTD. Vs BALU RAM
National Consumer Disputes Redressal Commission · 2014 4 CPJ 338
Tribunals and Commissions08 Sept 2014
R.N. Trivedi Vs STATE OF U.P.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 604 : 2014 4 CPJ 262
Tribunals and Commissions08 Sept 2014
Galaxy Homes Pvt. Ltd. Vs N. Girish
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 602 : 2014 4 CPJ 239
Tribunals and Commissions08 Sept 2014
Bileshwar Khand Udyog Khedut Sahkari Mandli Ltd. Vs Jyotiben Dansinh Mori
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 600 : 2014 4 CPJ 182
Tribunals and Commissions08 Sept 2014
Allahabad Bank, Kolkata Vs Shrawan Kumar Poddar
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 598 : 2015 2 CPJ 551
Tribunals and Commissions08 Sept 2014
UNITED INDIA INSURANCE CO. LTD. Vs SHYAM LAL
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 597 : 2014 4 CPJ 545
Tribunals and Commissions08 Sept 2014
NATIONAL INSURANCE CO. LTD. Vs Alam Ali
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 595 : 2014 4 CPJ 571
Tribunals and Commissions08 Sept 2014Petition dismissed
SOUTHERN RAILWAY Vs Vimal M Mehta S/O Madhukar K Mehta
National Consumer Disputes Redressal Commission · 2014 4 CPR 254
Tribunals and Commissions05 Sept 2014
Assistant General Manager, Reserve Bank Of India Vs Karumu Subba Reddy
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 606
Tribunals and Commissions05 Sept 2014
Subhash Trimbak Khedkar Vs SYNDICATE BANK
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 607 : 2014 4 CPJ 550
Tribunals and Commissions05 Sept 2014
MATBER SINGH Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 618 : 2014 4 CPJ 126
Tribunals and Commissions05 Sept 2014
Rana Basu Vs Lovely Ghosh W/O Apurba Ghosh
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 616 : 2014 4 CPJ 537
Tribunals and Commissions05 Sept 2014
Post Master, Head Office Sonepat Vs SANJAY GUPTA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 613 : 2014 4 CPJ 135
Tribunals and Commissions05 Sept 2014
VIJAY KUMAR Vs BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 614 : 2014 4 CPJ 542
Tribunals and Commissions05 Sept 2014
J.D. Bagree Hospital Vs Vandana Goyal
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 609 : 2014 4 CPJ 246
Tribunals and Commissions05 Sept 2014
Narendra Vishvanath Vyas Vs Chairman Life Insurance Corpn. Of India Yogakshema
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 610 : 2014 4 CPJ 260
Tribunals and Commissions05 Sept 2014
ORIENTAL INSURANCE CO. LTD. Vs Subhash Sakhahari Pachbhai
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 611 : 2014 4 CPJ 549
Tribunals and Commissions04 Sept 2014
Novous Abasan Private Ltd. Vs Dakshineswar Saptarshi Welfare Society
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 625