Tribunals and Commissions02 Sept 2014
RAM CHANDRA RAI Vs Md. Zaheer
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 642 : 2014 4 CPJ 547 : 2016 1 AllMR 64
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 22 of 56
Tribunals and Commissions02 Sept 2014
RAJINDER SINGH Vs Reliance General Ins. Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 643
Tribunals and Commissions02 Sept 2014
G.P. TIWARI Vs ICICI BANK LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 644 : 2014 4 CPJ 559
Tribunals and Commissions02 Sept 2014Disposed off
Ramdev Industries Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · (2014) 09 NCDRC CK 0041
Tribunals and Commissions02 Sept 2014Petition dismissed
SUNITA Vs The Managing Director, Reliance General Ins. Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 4 CPJ 553
Tribunals and Commissions02 Sept 2014Petition dismissed
ATAM PARKASH Vs Reliance General Ins. Co. Ltd.
National Consumer Disputes Redressal Commission · (2014) 09 NCDRC CK 0039
Tribunals and Commissions02 Sept 2014
L And T Finance Limited Vs Narendra Verma And Ors.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 525
Tribunals and Commissions01 Sept 2014
Jan Sewa Ashram Vs Til Limited
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 615 : 2014 4 CPJ 318
Tribunals and Commissions01 Sept 2014
NARAYANANKUTTY MENON Vs M/S. Lal Memorial Hospital
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 612
Tribunals and Commissions01 Sept 2014
Pharos Solutions Pvt. Ltd Vs TATA MOTORS LTD
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 617 : 2014 4 CPJ 525
Tribunals and Commissions01 Sept 2014
UNITED INDIA INSURANCE CO. LTD Vs Dada Miyan
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 599
Tribunals and Commissions01 Sept 2014
M/S. Sahara India Commercial Corporation Limited Bhadrak Branch Vs Ritarani Parhi
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 601
Tribunals and Commissions01 Sept 2014
M/S. Punj Lloyd Ltd Vs M/S. Corporate Risks India Pvt. Ltd
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 603 : 2014 4 CPJ 209
Tribunals and Commissions01 Sept 2014
M/S. Wipro Ge Healthcare Pvt. Ltd Vs M/S. Ajmer Hospital And Research Institute
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 605 : 2014 4 CPJ 533
Tribunals and Commissions01 Sept 2014
Ratan Singh Tanwar Vs Manager, Dena Bank Near Tapadiya Bagichi, Sikar, Rajasthan
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 608 : 2014 4 CPJ 251
Tribunals and Commissions01 Sept 2014Petition allowed
Wipro Ge Healthcare Pvt. Ltd. Vs Ajmer Hospital And Research Institute
National Consumer Disputes Redressal Commission · (2014) 09 NCDRC CK 0036
Tribunals and Commissions29 Aug 2014
M/S. Krishna Plastics Vs UNITED INDIA INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 621 : 2014 4 CPJ 468
Tribunals and Commissions29 Aug 2014
Ajmer Vidyut Vitran Nigam Ltd Vs MADHO SINGH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 619
Tribunals and Commissions29 Aug 2014Petition dismissed
Ramnath Panjiyar Vs Urban Electric Supply Division
National Consumer Disputes Redressal Commission · 2014 4 CPJ 143
Tribunals and Commissions29 Aug 2014Disposed off
Vijay Kumar Barman Vs Baghela Gas Service
National Consumer Disputes Redressal Commission · 2014 4 CPJ 362