Tribunals and Commissions16 Sept 2014
Harekrishna Biswas Vs H.D. Nautiyal
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 565 : 2014 4 CPJ 331
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 18 of 56
Tribunals and Commissions16 Sept 2014Petition dismissed
DHARMBIR Vs Akhil Saxena
National Consumer Disputes Redressal Commission · (2014) 09 NCDRC CK 0054
Tribunals and Commissions16 Sept 2014Appeal dismissed
NATIONAL INSURANCE CO LTD Vs Arun Tiwari
National Consumer Disputes Redressal Commission · (2014) 09 NCDRC CK 0003
Tribunals and Commissions16 Sept 2014Petition dismissed
Darshna Devi Widow Of Bhagwan Dass Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · (2014) 09 NCDRC CK 0002
Tribunals and Commissions15 Sept 2014
KULWANT SINGH Vs Managing Director United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 567 : 2014 4 CPJ 350
Tribunals and Commissions15 Sept 2014
Mansing Ramu Khade Vs Ramesh Rajaram Bhoite
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 566 : 2014 4 CPJ 385
Tribunals and Commissions15 Sept 2014
Sarita Bhatnagar Vs YOGENDER SHARMA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 568 : 2014 4 CPJ 560
Tribunals and Commissions15 Sept 2014Petition dismissed
NATIONAL SEEDS CORPORATION LTD. Vs PRADEEP KUMAR
National Consumer Disputes Redressal Commission · (2014) 09 NCDRC CK 0051
Tribunals and Commissions15 Sept 2014
Monjay Das Vs The Managing Director, The Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 4 CPJ 458
Tribunals and Commissions12 Sept 2014
Dlf Commercial Developers Ltd. Vs S.C.JAIN
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 573 : 2014 4 CPJ 410
Tribunals and Commissions12 Sept 2014
NATIONAL INSURANCE COMPANY LTD. Vs RAM VEER SINGH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 571
Tribunals and Commissions12 Sept 2014
Lt Col U B Dhaiya Vs Haryana Officers And Public Enterprises Employees Welfare And Cooperative Group Housing Society
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 572 : 2014 4 CPJ 343
Tribunals and Commissions12 Sept 2014
Sudha Shrotria Vs Fortis Healthcare Limited
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 570 : 2015 0 AIR(CC) 24
Tribunals and Commissions12 Sept 2014Petition dismissed
HDFC BANK LTD. Vs R. Govardhan Reddy
National Consumer Disputes Redressal Commission · 2014 4 CPJ 452
Tribunals and Commissions12 Sept 2014Disposed off
B. Dhaiya Vs Haryana Officers And Public Enterprises Employees Welfare And Cooperative Group Housing Society
National Consumer Disputes Redressal Commission · (2014) 09 NCDRC CK 0034
Tribunals and Commissions12 Sept 2014
ICICI BANK LTD. Vs Prem Kishan Garg
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 569 : 2014 4 CPJ 333 : 2014 4 CPR 49
Tribunals and Commissions11 Sept 2014
MUKAT HOSPITAL AND HEART INSTITUTE Vs Dibyendu Ghara
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 576 : 2014 4 CPJ 380
Tribunals and Commissions11 Sept 2014
RAKESH Vs Deep Hospital
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 574 : 2014 4 CPJ 265
Tribunals and Commissions11 Sept 2014
Commercial Officer M/S. Piaggio Greaves Vehicle Pvt. Ltd. Vs Ramakanta Samal
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 575 : 2014 4 CPJ 252
Tribunals and Commissions11 Sept 2014Petition dismissed
Shiv Dial Singh Vs Shree Sanatam Dharam Mahavir Dal Hospital
National Consumer Disputes Redressal Commission · 2014 4 CPJ 358