Tribunals and Commissions23 Sept 2014Appeal dismissed
RAJ KUMAR GUPTA Vs Sushma Construction and Ors.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 125
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 17 of 56
Tribunals and Commissions23 Sept 2014
Brig (Retd.) J.N. Deviah Vs Shantiniketan Housing Foundation
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 652
Tribunals and Commissions23 Sept 2014
S. Pandu Vs M. Subba Rao
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 651
Tribunals and Commissions23 Sept 2014Petition dismissed
Cosmos Impex (India) Pvt. Ltd. Vs Puranchand Ramsharan Tank
National Consumer Disputes Redressal Commission · 2014 4 CPJ 749
Tribunals and Commissions22 Sept 2014
UNITED BANK OF INDIA Vs Janata Paradise Hotel And Restaurant
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 656 : 2014 4 CPJ 383
Tribunals and Commissions22 Sept 2014
Jodhpur Vidhyut Vitran Nigam Ltd Vs Mohit Computer And Electronics Through Proprietor
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 655 : 2014 4 CPJ 382
Tribunals and Commissions22 Sept 2014
Chairman Shivdan Singh Institute Of Technology And Management Through Prof. S.H. Mohsin Director General Vs VIVEK KUMAR
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 654 : 2014 4 CPJ 365
Tribunals and Commissions22 Sept 2014
Sardar Harinderpal Singh Vs Sujata Meshram
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 653 : 2014 4 CPJ 376
Tribunals and Commissions19 Sept 2014
Kanhaiyalal Aghi Vs NATIONAL INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 657
Tribunals and Commissions18 Sept 2014
Ekasila Chemicals Ltd. Vs Branch Manager United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 556 : 2014 4 CPJ 413
Tribunals and Commissions17 Sept 2014
INDIAN OIL CORPORATION LTD. Vs Om Prakash Seth
National Consumer Disputes Redressal Commission · (2014) 09 NCDRC CK 0053
Tribunals and Commissions17 Sept 2014Petition dismissed
Madan Lal Sunger Vs RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 2014 4 CPJ 354
Tribunals and Commissions17 Sept 2014
M.M. Developers And Promoters Pvt. Ltd. Vs VINOD KUMAR
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 561
Tribunals and Commissions17 Sept 2014
Arun Kumar K Teli Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 560 : 2014 4 CPJ 337
Tribunals and Commissions17 Sept 2014
UNION OF INDIA Vs B.M. Singh
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 559
Tribunals and Commissions17 Sept 2014
K.K. Khajuria Vs D.D. Batra
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 558 : 2014 4 CPJ 387
Tribunals and Commissions17 Sept 2014
Shield Tradelink Pvt. Ltd. Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 557 : 2014 4 CPJ 562
Tribunals and Commissions16 Sept 2014
O.M. Mahesree, Ias Vs UNION OF INDIA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 562 : 2014 4 CPJ 283
Tribunals and Commissions16 Sept 2014
IFFCO TOKIO GENERAL INS. CO. LTD. Vs Sheetalben Nileshbhai Surti
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 563 : 2014 4 CPJ 264
Tribunals and Commissions16 Sept 2014
Bachan Narayan Singh Vs Eicher Plan And Marketing Head Quarter Eicher Motors Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 564 : 2014 4 CPJ 348