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National Consumer Disputes Redressal Commission judgments, 2014

1,112 judgments · page 15 of 56

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Tribunals and Commissions09 Oct 2014Petition allowed

Shriram General Insurance Co. Ltd. Vs Ambuja Cement Ltd.

National Consumer Disputes Redressal Commission · 2014 4 CPJ 484

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Tribunals and Commissions09 Oct 2014

Subhash Infra Engineers Pvt. Ltd. Vs HARYANA URBAN DEVELOPMENT AUTHORITY

National Consumer Disputes Redressal Commission · 2015 1 CPJ 41

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Tribunals and Commissions09 Oct 2014Appeal dismissed

RAJKUMARI Vs R. Singh

National Consumer Disputes Redressal Commission · 2014 4 CPJ 740

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Tribunals and Commissions09 Oct 2014Appeal allowed

Kirti B. Nayak Vs Sonalben S. Vyas

National Consumer Disputes Redressal Commission · 2014 4 CPJ 735 : 2015 3 ALD 1

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Tribunals and Commissions09 Oct 2014Petition allowed

SHRIRAM GENERAL INSURANCE CO LTD Vs Jaisaram S/O Sh Pokraram

National Consumer Disputes Redressal Commission · 2014 4 CPR 121

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Tribunals and Commissions08 Oct 2014

Vandan Pareshkumar Manghita Director Of M/S. Solar Chemforts Pvt. Ltd. Vs Divisional Manager National Insurance Co. Ltd.

National Consumer Disputes Redressal Commission · (2014) 10 NCDRC CK 0072

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Tribunals and Commissions08 Oct 2014

NATIONAL INSURANCE COMPANY LTD. Vs I.A.S. Officers Association Maharashtra Branch

National Consumer Disputes Redressal Commission · 2015 1 CPJ 56

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Tribunals and Commissions08 Oct 2014

NATIONAL INSURANCE CO. LTD. Vs SURINDER KAUR

National Consumer Disputes Redressal Commission · (2014) 10 NCDRC CK 0070

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Tribunals and Commissions08 Oct 2014

Chandra Toyota Vs M/S. Jain Builders

National Consumer Disputes Redressal Commission · 2015 1 CPJ 93

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Tribunals and Commissions08 Oct 2014Appeal dismissed

Sanjay Machinery And Tractor Vs DEVENDRA

National Consumer Disputes Redressal Commission · 2014 4 CPJ 517

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Tribunals and Commissions08 Oct 2014Petition allowed

UHBVNL Vs Shashi Chander

National Consumer Disputes Redressal Commission · 2014 4 CPJ 477

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Tribunals and Commissions08 Oct 2014Petition dismissed

A. Parameshwar Vs Asian Institute of Gastroenterology

National Consumer Disputes Redressal Commission · 2015 1 CPJ 113

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Tribunals and Commissions08 Oct 2014

Direndra Rao Jachak Vs Usha Mullapudi Cardiac Centre

National Consumer Disputes Redressal Commission · 2014 4 CPJ 745

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Tribunals and Commissions07 Oct 2014

Sibaji Sen Vs ORIENTAL INSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 2015 1 CPJ 99

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Tribunals and Commissions07 Oct 2014

Matrix Buildwell Pvt. Ltd Vs Shobhit Elhance

National Consumer Disputes Redressal Commission · (2014) 10 NCDRC CK 0083

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Tribunals and Commissions07 Oct 2014

Chairman, Bihar School Examination Board Patna Vs KUNDAN KUMAR

National Consumer Disputes Redressal Commission · 2015 1 CPJ 97

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Tribunals and Commissions07 Oct 2014

Laduram Balkishan Kirana Store Vs STATE BANK OF BIKANER AND JAIPUR

National Consumer Disputes Redressal Commission · (2014) 10 NCDRC CK 0049

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Tribunals and Commissions07 Oct 2014Petition dismissed

Viraj Polyplast Technology Pvt. Ltd. Vs ANKUR GUPTA

National Consumer Disputes Redressal Commission · (2014) 10 NCDRC CK 0045

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Tribunals and Commissions07 Oct 2014Petition dismissed

Kanishka Vs Vibha Dua And Ors.

National Consumer Disputes Redressal Commission · 2015 1 CPJ 27

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Tribunals and Commissions07 Oct 2014Petition allowed

Chand Kishore Rajput Vs Sood Stone Clinic (Hospital) and Ors.

National Consumer Disputes Redressal Commission · 2015 1 CPJ 101

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