Tribunals and Commissions16 Oct 2014Petition dismissed
G.G. Associates Vs Commodore Ravindra Kumar Narad
National Consumer Disputes Redressal Commission · 2014 4 CPJ 716
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 13 of 56
Tribunals and Commissions16 Oct 2014
Radha Gardens Vs Volkswagen India (P) Ltd.
National Consumer Disputes Redressal Commission · 2014 4 CPJ 714
Tribunals and Commissions16 Oct 2014
Ranch Manager, United India Insurance Company Limited Vs JOGENDRA SINGH
National Consumer Disputes Redressal Commission · 2014 4 CPJ 637
Tribunals and Commissions16 Oct 2014
Kwality Colonisers Private Ltd. Vs Unita Bali
National Consumer Disputes Redressal Commission · 2014 4 CPJ 758
Tribunals and Commissions16 Oct 2014Petition allowed
SULTAN SINGH Vs The Branch Manager
National Consumer Disputes Redressal Commission · 2014 4 CPJ 751
Tribunals and Commissions16 Oct 2014
SURESH KUMAR YADAV Vs Dining Plus India
National Consumer Disputes Redressal Commission · 2014 4 CPJ 709
Tribunals and Commissions16 Oct 2014Petition dismissed
Oriental Ship Agency Pvt. Ltd. Vs The Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 4 CPJ 721
Tribunals and Commissions15 Oct 2014Petition dismissed
INDIAN OVERSEAS BANK Vs K. Bal Reddy
National Consumer Disputes Redressal Commission · (2014) 10 NCDRC CK 0087
Tribunals and Commissions15 Oct 2014Petition dismissed
UNITED INDIA INSURANCE CO. LTD. Vs P. Raja Reddy
National Consumer Disputes Redressal Commission · (2014) 10 NCDRC CK 0086
Tribunals and Commissions15 Oct 2014Petition dismissed
Tirath Ram Shah Charitable Hospital Vs Kamini Yadav
National Consumer Disputes Redressal Commission · 2014 4 CPJ 726
Tribunals and Commissions15 Oct 2014Petition dismissed
RAMRATTI Vs Life Insurance Corporation of India And Ors.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 121
Tribunals and Commissions15 Oct 2014
Santosh Sethi And Others Vs Jet Lite (I) Ltd. Community Centre And Another
National Consumer Disputes Redressal Commission · 2014 4 CPJ 519
Tribunals and Commissions15 Oct 2014
Mata Prasad Verma Vs Ashok Aggarwal
National Consumer Disputes Redressal Commission · 2014 4 CPJ 653
Tribunals and Commissions15 Oct 2014
Jet Lite (India) Ltd. Subhash Chandra Bose International Airport Vs State Consumer Disputes Redressal Commission West Bengal
National Consumer Disputes Redressal Commission · 2014 4 CPJ 598
Tribunals and Commissions15 Oct 2014
R.K. SHARMA Vs Murttiya Devi
National Consumer Disputes Redressal Commission · 2014 4 CPJ 710 : 2015 3 ALD 9 : 2015 3 ALD 92
Tribunals and Commissions15 Oct 2014Petition allowed
FORCE MOTORS LIMITED Vs Branch Manager, Punjab And Sind Bank
National Consumer Disputes Redressal Commission · 2014 4 CPJ 738
Tribunals and Commissions15 Oct 2014Petition allowed
P.R. VENUGOPAL Vs T.K. Sheena
National Consumer Disputes Redressal Commission · 2014 4 CPJ 706 : 2015 3 ALD 28 : 2016 2 ALLMR(JOURNAL) 11
Tribunals and Commissions15 Oct 2014Petition dismissed
GURNAM SINGH Vs G.S. GILL
National Consumer Disputes Redressal Commission · (2014) 10 NCDRC CK 0015
Tribunals and Commissions14 Oct 2014
RAGHAVENDRA RAO Vs Santosh J.Karmarkar
National Consumer Disputes Redressal Commission · 2014 4 CPJ 478 : 2015 6 ALD 38
Tribunals and Commissions14 Oct 2014
M/S. Rajgad Sahakari Sakhar Karkhana Ltd. Through Vs The New India Assurance Co. Ltd. And Another
National Consumer Disputes Redressal Commission · (2014) 10 NCDRC CK 0063