Tribunals and Commissions14 Oct 2014
Kalim Ansari Vs Branch Manager Hdfc Bank Ltd. And Others
National Consumer Disputes Redressal Commission · 2014 4 CPJ 456
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 14 of 56
Tribunals and Commissions14 Oct 2014
New India Assurance Company Limited, Through Its D Vs Pradeep Kumar And Others
National Consumer Disputes Redressal Commission · 2014 4 CPJ 502
Tribunals and Commissions13 Oct 2014
P.C. Haridasan @ Hari Vs Lourdes Hospital Represented By The Director Pachalam, Ernakulam
National Consumer Disputes Redressal Commission · 2014 4 CPJ 661 : 2015 1 CPJ 35 : 2015 3 ALD 3
Tribunals and Commissions13 Oct 2014
State Bank Of Bikaner And Jaipur Rampur, Tehsil Bansur Distt. Alwar, Rajasthan Vs BHANWAR SINGH
National Consumer Disputes Redressal Commission · (2014) 10 NCDRC CK 0068
Tribunals and Commissions13 Oct 2014
G. Siddesh Vs Branch Manager Icici Lombard General Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 4 CPJ 635
Tribunals and Commissions13 Oct 2014
Goodrich Carbohydrates Ltd. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 4 CPJ 587
Tribunals and Commissions13 Oct 2014
Baba Farid Ji Marble House Vs MANJIT KAUR
National Consumer Disputes Redressal Commission · (2014) 10 NCDRC CK 0065
Tribunals and Commissions10 Oct 2014
Gilda Finance And Investment Ltd. Vs BASAMMA
National Consumer Disputes Redressal Commission · 2014 4 CPJ 620
Tribunals and Commissions10 Oct 2014
Marwar Engineering College And Research Centre Kharda Bhandu Vs HANWANT SINGH
National Consumer Disputes Redressal Commission · 2014 4 CPJ 582
Tribunals and Commissions10 Oct 2014
K.C. Fibres Limited Vs NEW INDIA ASSURANCE CO. LIMITED
National Consumer Disputes Redressal Commission · 2014 4 CPJ 496
Tribunals and Commissions10 Oct 2014
Richard Raja Singh Vs Ford Motor Company Ltd.
National Consumer Disputes Redressal Commission · 2014 4 CPJ 509
Tribunals and Commissions10 Oct 2014
Renu Gangwar Vs Aviva Life Insurance Company India Ltd.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 165
Tribunals and Commissions10 Oct 2014Petition dismissed
KARNATAKA HOUSING BOARD Vs D. Shantappa
National Consumer Disputes Redressal Commission · 2014 4 CPJ 655
Tribunals and Commissions10 Oct 2014Disposed off
Fiat India Pvt. Ltd. Vs Syed Hasan Bukhari
National Consumer Disputes Redressal Commission · 2014 4 CPJ 733
Tribunals and Commissions09 Oct 2014
D.N. Maitra Vs M/S. K.S. Holidays Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2014) 10 NCDRC CK 0080
Tribunals and Commissions09 Oct 2014
AMRITA DEVI Vs Bajaj Allianz General Insurance Co.
National Consumer Disputes Redressal Commission · 2014 4 CPJ 632
Tribunals and Commissions09 Oct 2014
LALIT KUMAR Vs Sub -Divisional Officer (Sdo), Haryana State Electricity Board
National Consumer Disputes Redressal Commission · (2014) 10 NCDRC CK 0078
Tribunals and Commissions09 Oct 2014
RAM MEHAR SINGH Vs Uttari Haryana Bijli Vitran Ltd.
National Consumer Disputes Redressal Commission · 2014 4 CPJ 463
Tribunals and Commissions09 Oct 2014
Chandra Toyota Vs M/s. Jain Builders And Another
National Consumer Disputes Redressal Commission · (2014) 10 NCDRC CK 0076
Tribunals and Commissions09 Oct 2014
STERLITE INDUSTRIES (INDIA) LTD. Vs Kumuda Bhaskarn
National Consumer Disputes Redressal Commission · 2014 4 CPJ 604