Tribunals and Commissions30 Oct 2014
SANTRA DEVI Vs Sahara India Pariwar
National Consumer Disputes Redressal Commission · 2014 4 CPJ 700
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 12 of 56
Tribunals and Commissions29 Oct 2014
HARBANS SINGH Vs Devi Lal Parikh
National Consumer Disputes Redressal Commission · 2014 4 CPJ 685 : 2015 3 ALD 18 : 2016 1 AllMR 86
Tribunals and Commissions29 Oct 2014
NEW INDIA ASSURANCE CO. LTD. Vs Birender Mishra
National Consumer Disputes Redressal Commission · 2014 4 CPJ 652
Tribunals and Commissions29 Oct 2014
STATE BANK OF INDIA Vs Prakash Dhondiram Bhosale
National Consumer Disputes Redressal Commission · (2014) 10 NCDRC CK 0051
Tribunals and Commissions29 Oct 2014
M/S. Prs Construction And Exporter Vs Authorized Signatory, Reliance General Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 210
Tribunals and Commissions29 Oct 2014
M/S. Specialist Hospital Vs Jesus John
National Consumer Disputes Redressal Commission · (2014) 10 NCDRC CK 0047
Tribunals and Commissions29 Oct 2014
Branch Manager, Punjab National Bank Vs M/S. Bhaskar Textiles
National Consumer Disputes Redressal Commission · (2014) 10 NCDRC CK 0046
Tribunals and Commissions29 Oct 2014Appeal dismissed
Sharita K. Shah Vs Chanchaldas And Sons Mahul
National Consumer Disputes Redressal Commission · (2014) 10 NCDRC CK 0030
Tribunals and Commissions29 Oct 2014Petition dismissed
Gulam Vs ORIENTAL INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2015 1 CPJ 126
Tribunals and Commissions28 Oct 2014Petition dismissed
Pramod S/O Chandrakant Mohole Vs Manager, Diwan Housing Finance Corpn Ltd
National Consumer Disputes Redressal Commission · (2014) 10 NCDRC CK 0025
Tribunals and Commissions27 Oct 2014
Emmar Mgf Land Ltd Vs Akash Rathke S/O Bhim Rathke
National Consumer Disputes Redressal Commission · (2014) 10 NCDRC CK 0029
Tribunals and Commissions27 Oct 2014Petition allowed
UHBVNL Vs Jagbir Singh S/O Roop Chand
National Consumer Disputes Redressal Commission · 2014 4 CPJ 755
Tribunals and Commissions27 Oct 2014Petition dismissed
NIRMAL SINGH Vs PUNJAB STATE POWER CORPN LTD
National Consumer Disputes Redressal Commission · 2014 4 CPJ 756
Tribunals and Commissions27 Oct 2014Petition dismissed
SHAKUNTLA DEVI Vs NATIONAL INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 95
Tribunals and Commissions17 Oct 2014Petition dismissed
Icici Prudential Life Insurance Company Ltd. Vs VIMLESH SINGH
National Consumer Disputes Redressal Commission · 2014 4 CPJ 642
Tribunals and Commissions17 Oct 2014Petition allowed
NEW INDIA ASSURANCE COMPANY LTD. Vs Neelam Kumar Jain
National Consumer Disputes Redressal Commission · 2014 4 CPJ 646
Tribunals and Commissions17 Oct 2014Petition dismissed
Orbit Tours And Trade Fairs Pvt. Ltd. Vs Vivian Rodrigues
National Consumer Disputes Redressal Commission · 2014 4 CPJ 639
Tribunals and Commissions17 Oct 2014
Chairman Rajasthan Housing Board Vs Jaidayal Sharma
National Consumer Disputes Redressal Commission · (2014) 10 NCDRC CK 0004
Tribunals and Commissions17 Oct 2014
M/S. Jtpl Township (P) Ltd. Vs Rana Ranjit Singh Dhillon
National Consumer Disputes Redressal Commission · 2015 1 CPJ 54
Tribunals and Commissions17 Oct 2014
ICICI BANK LTD. Vs Pushpa Chandran
National Consumer Disputes Redressal Commission · 2015 1 CPJ 62