Tribunals and Commissions03 Nov 2014
Shaminder Kaur And Ors. Vs Batra Hospital Medical Research Centre And Ors.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 428
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 11 of 56
Tribunals and Commissions03 Nov 2014Petition dismissed
V.B. Ambedkar Vs DISTRICT COLLECTOR
National Consumer Disputes Redressal Commission · 2014 4 CPJ 601
Tribunals and Commissions03 Nov 2014Petition allowed
RAJ KUMAR GOYAL Vs Rajiv Sethi
National Consumer Disputes Redressal Commission · (2014) 11 NCDRC CK 0109
Tribunals and Commissions03 Nov 2014Petition allowed
RAJ KUMAR GOYAL Vs KAMAL CHAUDHARY
National Consumer Disputes Redressal Commission · 2014 4 CPJ 673
Tribunals and Commissions03 Nov 2014
Force Motors Limited Mumbai Vs Dps Secondary School Through Manager, Laxmi Narayan Sharma, Resident Of Kela Colony, Dholpur
National Consumer Disputes Redressal Commission · 2014 4 CPJ 683
Tribunals and Commissions03 Nov 2014Petition dismissed
Sarvan Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · (2014) 11 NCDRC CK 0106
Tribunals and Commissions03 Nov 2014Petition dismissed
The Regional Provident Fund Commissioner Provident Fund Organization Bhavishyanidhi Bhavan Vs Manjulaben Kalidas Raval Kumbhars Chawl
National Consumer Disputes Redressal Commission · 2015 2 CPJ 284
Tribunals and Commissions03 Nov 2014
COL (RETD.) SUNIL KUMAR & ORS. Vs THOTA CHANDRASEKHARA REDDY
National Consumer Disputes Redressal Commission · 2015 2 CPJ 267
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions03 Nov 2014
KALYANPUR COLD STORAGE Vs NEW INDIA ASSURANCE CO. LTD. & ORS.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 117
Code of Civil Procedure, 1908, Order 2Rule 2
Tribunals and Commissions03 Nov 2014
ICICI BANK LIMITED & ANR. Vs RAMKISHAN CHOUDHARY & ORS.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 269
Consumer Protection Act, 1986, Section 12 (3) - Manner in which complaint shall be made.Consumer Protection Rules, 1987, Rule 10 (a)
Tribunals and Commissions03 Nov 2014
M.L. SEHGAL & ORS. Vs SHALU CHANDNA & ORS.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 250
Tribunals and Commissions03 Nov 2014
Mrityunjaya Chakravorty Vs Sukanta Das
National Consumer Disputes Redressal Commission · 2014 4 CPR 754
Tribunals and Commissions03 Nov 2014Petition dismissed
Rajni Kumari W/O Sunil Kumar Vs Amar Kant Sharan S/O Siya Saran Sah
National Consumer Disputes Redressal Commission · 2014 4 CPR 764
Tribunals and Commissions03 Nov 2014Petition disposed
Dinesh Kumar Shah Vs NATIONAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2014 4 CPR 759
Tribunals and Commissions31 Oct 2014Petition dismissed
Dharm Prakash Verma Vs CHAIRMAN, RAILWAY BOARD
National Consumer Disputes Redressal Commission · 2014 4 CPJ 681
Tribunals and Commissions31 Oct 2014
M/S. Spring Travels Pvt. Ltd. Vs Yunus Khan
National Consumer Disputes Redressal Commission · 2014 4 CPJ 577
Tribunals and Commissions31 Oct 2014
SUKHVIR SINGH Vs Muni Lal Chopra Hospital
National Consumer Disputes Redressal Commission · (2014) 10 NCDRC CK 0058
Tribunals and Commissions31 Oct 2014
M/S. Prem Processor Proprietor Birendra Omprakash Agarwal Vs ORIENTAL INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2014 4 CPJ 675
Tribunals and Commissions31 Oct 2014
Ramlal Pandey Prop, M/S. Maa Sharda Borewell Vs Shyam Narayan Dwivedi
National Consumer Disputes Redressal Commission · (2014) 10 NCDRC CK 0056
Tribunals and Commissions31 Oct 2014
Meena Devi Jain Vs I.C.I.C.I. Lombard General Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 4 CPJ 668