Tribunals and Commissions12 Nov 2014
LIFE INSURANCE CORPORATION OF INDIA Vs RAKESH KUMAR GUPTA
National Consumer Disputes Redressal Commission · 2015 2 CPJ 253
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 9 of 56
Tribunals and Commissions12 Nov 2014
Pushpak International A -24, Nandjyot Industrial Estate Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 440
Tribunals and Commissions12 Nov 2014
Ghaziabad Development Authority Ghaziabad (U.P.) Through Vice Chairman Vs Harishankar Mahaur
National Consumer Disputes Redressal Commission · 2014 4 CPJ 774
Tribunals and Commissions12 Nov 2014Petition dismissed
Chaitanya Educational Society Vs Manager, Eicher Motors Ltd
National Consumer Disputes Redressal Commission · 2015 1 CPJ 6
Tribunals and Commissions12 Nov 2014
ARRAYCOM (INDIA) LTD. Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 274
Tribunals and Commissions11 Nov 2014Petition dismissed
Charanjeet Kaur Vs STATE BANK OF PATIALA
National Consumer Disputes Redressal Commission · 2015 1 CPJ 8
Tribunals and Commissions11 Nov 2014Petition dismissed
Grewal Hospital Vs SHER SINGH
National Consumer Disputes Redressal Commission · 2014 3 UC 2325 : 2014 4 CPJ 766
Tribunals and Commissions11 Nov 2014
Consumer Education And Research Society And Ors. Vs K.M. Shah And Ors.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 435
Tribunals and Commissions11 Nov 2014
Shivom Projects Private Limited Vs Toyota Kirloskar Motor Pvt. Ltd. And Ors.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 422
Tribunals and Commissions11 Nov 2014
Neerad Panday (Adv.) Vs MARUTI SUZUKI INDIA LTD.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 20
Tribunals and Commissions11 Nov 2014
Sheela R. Ohri Prop. Of Emarsso International Vs BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 3 UC 2290
Tribunals and Commissions11 Nov 2014
Noor Islam Mondal Vs Anklist Exim Inc.
National Consumer Disputes Redressal Commission · 2014 4 CPJ 728
Tribunals and Commissions11 Nov 2014Petition dismissed
Haribhau Laxman Shinde Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 4 CPJ 772
Tribunals and Commissions11 Nov 2014Petition dismissed
Karnataka Telecom Department Employees Co -Operative Society Ltd Vs H S Rajashekar S/O Late Hadya Subbegowda , Anshul Aggarwal Vs. New Okhla Industrial Development Authority , 2012 2 Cpc 3
National Consumer Disputes Redressal Commission · 2015 1 CPR 31
Tribunals and Commissions10 Nov 2014
Rugs India A Partnership Firm Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2015 2 CPJ 229
Tribunals and Commissions10 Nov 2014
UMESH KUMAR Vs Improvement Trust Rupnagar
National Consumer Disputes Redressal Commission · 2015 2 CPJ 108
Tribunals and Commissions10 Nov 2014
Reema Saharan Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2015 2 CPJ 379
Tribunals and Commissions10 Nov 2014
Media Video Ltd. Vs Sanjeet Kumar
National Consumer Disputes Redressal Commission · 2015 1 CPJ 13
Tribunals and Commissions10 Nov 2014Petition dismissed
Regional Provident Fund Commissioner And Ors. Vs M. Krishna And Ors.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 12
Tribunals and Commissions10 Nov 2014Petition allowed
Rajasthan Housing Board And Ors. Vs Raju Sen And Ors.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 432