Tribunals and Commissions18 Nov 2014
Rajasthan Housing Board Regional Office Chb Vs DHAN RAJ
National Consumer Disputes Redressal Commission · (2014) 11 NCDRC CK 0071
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 8 of 56
Tribunals and Commissions18 Nov 2014
SARITA DEVI PRAKASHCHAND JAIN & ORS. Vs RAMCHANDRA SHAMBU CHAUDHARI & ANR.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 462
Consumer Protection Act, 1986, Section 12 (3) - Manner in which complaint shall be made.Consumer Protection Rules, 1987, Rule 10 (a)
Tribunals and Commissions18 Nov 2014
SAJJAN KUMAR CHAUDHARY Vs INDRAPRASTHA APOLLO HOSPITALS
National Consumer Disputes Redressal Commission · 2015 2 CPJ 563 : 2015 6 ALD 18
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions18 Nov 2014Petition disposed
Manager, Regional Office, John Deere India Pvt Ltd Vs Laxmi Narayan Patel
National Consumer Disputes Redressal Commission · 2015 1 CPR 85
Tribunals and Commissions17 Nov 2014Petition dismissed
Ajit Rawetkar And Company Vs Girish Meghraj Jain
National Consumer Disputes Redressal Commission · 2014 4 CPJ 779
Tribunals and Commissions17 Nov 2014Petition allowed
ORIENTAL INSURANCE COMPANY LTD. Vs Abdul Saleem
National Consumer Disputes Redressal Commission · (2014) 11 NCDRC CK 0074
Tribunals and Commissions17 Nov 2014
State Bank Of India Jai Singhpur, District -Kangra H.P. Vs ANIL KUMAR
National Consumer Disputes Redressal Commission · 2015 1 CPJ 1
Tribunals and Commissions17 Nov 2014
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY (PUDA) Vs VIDYA CHETAL
National Consumer Disputes Redressal Commission · 2015 2 CPJ 234
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions17 Nov 2014
ORIENTAL INSURANCE COMPANY LTD Vs T Gopal S/O T Nagaiah
National Consumer Disputes Redressal Commission · 2015 1 CPR 102
Tribunals and Commissions14 Nov 2014Petition dismissed
Competent Dye Stuff And Allied Products Pvt. Ltd. Vs ICICI LOMBARD GENERAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · (2014) 11 NCDRC CK 0077
Tribunals and Commissions14 Nov 2014
MITHLESH Vs Medical Officer (Incharge) Primary Health
National Consumer Disputes Redressal Commission · 2015 1 CPJ 15
Tribunals and Commissions13 Nov 2014Disposed off
Anand Comforts Pvt. Ltd. Vs The New India Assurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2014) 11 NCDRC CK 0079
Tribunals and Commissions13 Nov 2014
Manager, Uco Bank Basirhat Branch Vs Santosh Kumar Ray
National Consumer Disputes Redressal Commission · 2015 2 CPJ 263
Tribunals and Commissions13 Nov 2014
Urban Improvement Trust Alwar Vs Phool Singh Vijay
National Consumer Disputes Redressal Commission · (2014) 11 NCDRC CK 0062
Tribunals and Commissions13 Nov 2014
STATE BANK OF INDIA Vs Daulat Raisinghani
National Consumer Disputes Redressal Commission · 2014 3 UC 2282
Tribunals and Commissions13 Nov 2014
P.G.F. Limited Vs Resham Devi
National Consumer Disputes Redressal Commission · (2014) 11 NCDRC CK 0060
Tribunals and Commissions13 Nov 2014
The Registrar, Shanmuga Arts, Science Technology And Research Vs Consumer Protection Council,Tamilnadu Trichy
National Consumer Disputes Redressal Commission · 2015 2 CPJ 301
Tribunals and Commissions13 Nov 2014
GLADSTONE AGENCIES LTD. Vs DUGAR BROTHERS CONCERN & ORS.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 459
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions13 Nov 2014
SBI LIFE INSURANCE CO. LTD. Vs SWAPNA DAS & ANR.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 329
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions13 Nov 2014
Times Guarantee Financials Ltd. Vs Snehal Prakash Gavankar
National Consumer Disputes Redressal Commission · 2015 2 CPJ 298