Tribunals and Commissions21 Nov 2014Petition dismissed
Canadian 4 Ur Immigration (P) Ltd. Vs Ravinder Singh Dhaliwal
National Consumer Disputes Redressal Commission · 2015 3 CPJ 279
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 7 of 56
Tribunals and Commissions21 Nov 2014
Poddar Yarn Agency And Ors , Bajaj Alliance Life Insurance Co Ltd Vs Bajaj Alliance Life Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2015 2 CPJ 120
Tribunals and Commissions21 Nov 2014
Karnataka Telecom Department Employees Co -Operative Society Ltd. Vs N.B. Thriveni
National Consumer Disputes Redressal Commission · (2014) 11 NCDRC CK 0101
Tribunals and Commissions21 Nov 2014
ORIENTAL INSURANCE CO. LTD. Vs Mushtaq Khan
National Consumer Disputes Redressal Commission · 2015 2 CPJ 145
Tribunals and Commissions21 Nov 2014Complaint disposed
Sagar Samrat Pvt Ltd Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2015 3 CPJ 271
Tribunals and Commissions21 Nov 2014Petition dismissed
The Karnataka Telecom Department Employees Co -Operative Society Ltd. (Ktde Society) Vs H.S. Rajashekar
National Consumer Disputes Redressal Commission · 2015 2 CPJ 141
Tribunals and Commissions21 Nov 2014
SARAT CHANDRA DASH Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 85
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions21 Nov 2014
Sarat Chandra Dash Vs New India Assurance Company And Ors.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 85
Tribunals and Commissions20 Nov 2014Petition dismissed
G. Adiseshu Vs P. Beena Devi
National Consumer Disputes Redressal Commission · 2015 2 CPJ 470
Tribunals and Commissions20 Nov 2014Appeal dismissed
Amit Chawla Vs Parsvnath Developers Ltd.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 473
Tribunals and Commissions20 Nov 2014Petition allowed
New Generation Real Estates Pvt. Ltd. And Ors. Vs Ramesh Chander Khurana And Ors.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 567
Tribunals and Commissions20 Nov 2014
BSES RAJDHANI POWER LTD. Vs PRAVEEN KUMAR
National Consumer Disputes Redressal Commission · 2015 1 CPJ 487
Tribunals and Commissions20 Nov 2014
M/S. Bajaj Allianz General Insurance Co. Ltd. Vs R. Venkatesh
National Consumer Disputes Redressal Commission · 2015 1 CPJ 512
Tribunals and Commissions20 Nov 2014
DR. SHYAM SUNDER GUPTA Vs ROSHNI DEVI
National Consumer Disputes Redressal Commission · 2015 3 CPJ 58 : 2015 5 ALD 6
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions19 Nov 2014Petition dismissed
RAJ KUMAR Vs PUNJAB NATIONAL BANK
National Consumer Disputes Redressal Commission · (2014) 11 NCDRC CK 0070
Tribunals and Commissions19 Nov 2014
Abdul Son Of Late Nadaf Vs Divisional Manager, National Insurance Co Ltd
National Consumer Disputes Redressal Commission · (2014) 11 NCDRC CK 0069
Tribunals and Commissions19 Nov 2014
Jain Irrigation Systems (P) Ltd Vs UNITED INDIA INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2015 2 CPJ 386
Tribunals and Commissions19 Nov 2014Petition dismissed
Anjanisut Marbles Vs MANJIT SINGH
National Consumer Disputes Redressal Commission · 2015 1 CPR 74
Tribunals and Commissions19 Nov 2014
Kosamattom Finance (P) Ltd Vs Anil Ravindran
National Consumer Disputes Redressal Commission · 2015 1 CPR 77
Tribunals and Commissions18 Nov 2014Disposed off
Beatty Tony Vs Prestige Estate Projects Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 63