Tribunals and Commissions02 Dec 2014
Om Khemraj Gahlot Vs Krishnat P Bagade
National Consumer Disputes Redressal Commission · 2015 1 CPJ 174
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 5 of 56
Tribunals and Commissions02 Dec 2014Petition allowed
Branch Manager, Life Insurance Corpn Of India Vs Saraswati Devi W/O Late Birender Kumar
National Consumer Disputes Redressal Commission · 2015 1 CPJ 246
Tribunals and Commissions02 Dec 2014Petition dismissed
The Chief Medical Officer Vs Ramesh Chand Sharma
National Consumer Disputes Redressal Commission · 2015 2 CPJ 295 : 2016 1 ALD 46
Tribunals and Commissions02 Dec 2014
DALBIR SINGH Vs Lala Harbhagwan Memorial And Prem Hospital Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 465 : 2015 6 ALD 44
Tribunals and Commissions01 Dec 2014Petition dismissed
Reena Kansal Vs UNITED INDIA INSURANCE COMPANY
National Consumer Disputes Redressal Commission · (2014) 12 NCDRC CK 0040
Tribunals and Commissions01 Dec 2014Petition dismissed
A. Sanjeeva Narayan Vs The Divisional Manager
National Consumer Disputes Redressal Commission · 2015 1 CPJ 154
Tribunals and Commissions01 Dec 2014
MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs Yadram S/O Ram
National Consumer Disputes Redressal Commission · 2015 1 CPJ 533
Tribunals and Commissions01 Dec 2014Petition dismissed
Mohit Lal Sao S/O Harsu Ram Vs UNITED INDIA INSURANCE CO LTD
National Consumer Disputes Redressal Commission · (2014) 12 NCDRC CK 0036
Tribunals and Commissions01 Dec 2014
AGRA DEVELOPMENT AUTHORITY Vs Amar Singh Tiwari S/O C L Tiwari
National Consumer Disputes Redressal Commission · 2015 1 CPJ 562
Tribunals and Commissions01 Dec 2014
Rajeev Kapoor S/O J P Kapoor Vs Joshi Auto Zone Pvt Ltd
National Consumer Disputes Redressal Commission · 2015 1 CPJ 581
Tribunals and Commissions01 Dec 2014
Syndicate Bank, Sadabad Vs Savitri Devi W/O Foran Singh
National Consumer Disputes Redressal Commission · 2015 1 CPJ 510
Tribunals and Commissions01 Dec 2014Petition dismissed
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs Achala Rudraniwas Marde
National Consumer Disputes Redressal Commission · 2015 1 CPJ 146
Tribunals and Commissions01 Dec 2014
UNITED INDIA INSURANCE CO LTD Vs Pawan Kumar S/O Kartar Singh
National Consumer Disputes Redressal Commission · 2015 1 CPJ 243
Tribunals and Commissions01 Dec 2014
Nalla Kommalu S/O Kattaiah Vs Warangal District Tngos Co -Operative Housing Society Limited
National Consumer Disputes Redressal Commission · 2015 1 CPJ 169
Tribunals and Commissions01 Dec 2014
M G K Murty Vs Umesh Kumar Gopala
National Consumer Disputes Redressal Commission · 2015 1 CPJ 278
Tribunals and Commissions01 Dec 2014
HARPREET SINGH KOHLI Vs Nelu Estate And Movers Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 573
Tribunals and Commissions01 Dec 2014
AMOL LOKESHRAO MOTGHARE Vs HINDUSTAN UNILEVER LTD. & ORS.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 396
Consumer Protection Act, 1986, Section 14, Section 13, Section 21(b) - Findings of the District Forum - Procedure on admission of complaint - Jurisdiction of the National Com
Tribunals and Commissions01 Dec 2014
NATIONAL INSURANCE CO. LTD. Vs RATTAN CHAND & ANR.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 586
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions28 Nov 2014
LUCKNOW DEVELOPMENT AUTHORITY Vs Manoj Sharma S/O Late Bijendra Sharma
National Consumer Disputes Redressal Commission · (2014) 11 NCDRC CK 0082
Tribunals and Commissions28 Nov 2014
Mantu Ranjan Dutta Vs Ahindra Mohan Biswas
National Consumer Disputes Redressal Commission · 2015 2 CPJ 626