Tribunals and Commissions08 Dec 2014Petition dismissed
Mayank Tiwari Vs FIITJEE LTD.
National Consumer Disputes Redressal Commission · (2014) 12 NCDRC CK 0045
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 4 of 56
Tribunals and Commissions05 Dec 2014Petition allowed
NEW INDIA ASSURANCE CO LTD Vs Nathmal Soni
National Consumer Disputes Redressal Commission · (2014) 12 NCDRC CK 0052
Tribunals and Commissions05 Dec 2014
Tci Exim Private Limited Vs EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LTD
National Consumer Disputes Redressal Commission · (2014) 12 NCDRC CK 0046
Tribunals and Commissions05 Dec 2014
R B Sharma Vs Proprietor, Sahu Automobiles
National Consumer Disputes Redressal Commission · 2015 1 CPJ 507
Tribunals and Commissions05 Dec 2014
L M Premier Vs J Suresh S/O Jaganatah Rao
National Consumer Disputes Redressal Commission · 2015 1 CPJ 265
Tribunals and Commissions05 Dec 2014
ORIENTAL INSURANCE CO LTD Vs Vidya Bai W/O Kishorilal Jaishwal
National Consumer Disputes Redressal Commission · 2015 1 CPJ 384
Tribunals and Commissions04 Dec 2014Complaint dismissed
Bihar State Hydroelectric Power Corporation Ltd Vs NATIONAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · (2014) 12 NCDRC CK 0051
Tribunals and Commissions04 Dec 2014
Col Shrawan Kumar Jaipuriyar, (Retd) Vs Commandant, Base Hospital, Delhi Cantt
National Consumer Disputes Redressal Commission · 2015 6 ALD 24
Tribunals and Commissions04 Dec 2014
HDFC ERGO GENERAL INSURANCE CO LTD Vs Bhagchand Saini
National Consumer Disputes Redressal Commission · 2015 1 CPJ 206
Tribunals and Commissions04 Dec 2014Petition allowed
NATIONAL INSURANCE COMPANY LTD Vs Babu A Sirsat S/O Late Anand Sirsat
National Consumer Disputes Redressal Commission · 2015 1 CPJ 268
Tribunals and Commissions03 Dec 2014
Rajshree Aggarwal W/O Neeraj Kumar Aggarwal Vs Idyllic Resorts Private Limited
National Consumer Disputes Redressal Commission · 2015 1 CPJ 564
Tribunals and Commissions03 Dec 2014Petition allowed
KASHMIR SINGH Vs PUNJAB NATIONAL BANK
National Consumer Disputes Redressal Commission · 2015 1 CPJ 240
Tribunals and Commissions03 Dec 2014Appeal allowed
Adarsh Developers Vs Geetha Bhat W/O Vishwanath Bhat
National Consumer Disputes Redressal Commission · 2015 2 CPJ 382
Tribunals and Commissions02 Dec 2014
S R Gurumukhi Vs GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · (2014) 12 NCDRC CK 0030
Tribunals and Commissions02 Dec 2014
Niranjan Nath Sharma (Since Deceased) Vs Bangalore Mahanagara Palika, Bangalore City
National Consumer Disputes Redressal Commission · (2014) 12 NCDRC CK 0029
Tribunals and Commissions02 Dec 2014Petition dismissed
Sotc Division Of Kuoni Travel Pvt Ltd Vs S Thamilvannan
National Consumer Disputes Redressal Commission · (2014) 12 NCDRC CK 0027
Tribunals and Commissions02 Dec 2014Petition dismissed
R M Industries Vs HARI SINGH TOMAR
National Consumer Disputes Redressal Commission · 2015 1 CPJ 583
Tribunals and Commissions02 Dec 2014Petition dismissed
Lightwalas Vs BANK OF INDIA
National Consumer Disputes Redressal Commission · 2015 1 CPJ 255
Tribunals and Commissions02 Dec 2014
Krish City Vs Laxmi Garg W/O Suresh Garg
National Consumer Disputes Redressal Commission · 2015 1 CPJ 504
Tribunals and Commissions02 Dec 2014
MAGMA FINCORP LTD Vs A Sakthivel S/O Ayyasamy
National Consumer Disputes Redressal Commission · 2015 1 CPJ 60