Tribunals and Commissions16 Dec 2014Complaint dismissed
Garg Acrylics Ltd Vs UNITED INDIA INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2015 1 CPJ 185
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 2 of 56
Tribunals and Commissions16 Dec 2014Petition dismissed
Tata Power Delhi Distribution Limited Vs Ramesh Kumar Rohilla
National Consumer Disputes Redressal Commission · 2015 1 CPJ 249
Tribunals and Commissions16 Dec 2014
Svm Engineers Pvt Ltd Vs Royal Palms (I) Pvt Ltd
National Consumer Disputes Redressal Commission · 2015 1 CPJ 392
Tribunals and Commissions16 Dec 2014Petition dismissed
BANK OF INDIA Vs Harendra Kumar
National Consumer Disputes Redressal Commission · 2015 1 CPJ 189
Tribunals and Commissions16 Dec 2014
SHRIRAM GENERAL INSURANCE CO LTD Vs Mahender Jat Son Of Jagannath Jat
National Consumer Disputes Redressal Commission · 2015 1 CPJ 74
Tribunals and Commissions15 Dec 2014
Major Vishwani Puri Vs DLF UNIVERSAL LTD
National Consumer Disputes Redressal Commission · 2015 1 CPJ 65
Tribunals and Commissions15 Dec 2014
Vatika Limited Vs K L Kaul S/O P N Kaul
National Consumer Disputes Redressal Commission · 2015 1 CPJ 402
Tribunals and Commissions15 Dec 2014
AXIS BANK LTD Vs S Venugopal Naidu S/O Nagamma Naidu
National Consumer Disputes Redressal Commission · 2015 1 CPJ 244
Tribunals and Commissions15 Dec 2014Appeal Dismissed
Vipan Mehra Vs UNITED INDIA INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2015 1 CPJ 400
Tribunals and Commissions15 Dec 2014
M/S. NAVA CHAKRA FINANCE & ORS. Vs P. SATHYANARAYANAN & 4 ORS.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 558
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions15 Dec 2014
SUMAN MOTELS LTD. Vs M/S. ENARR CAPITAL & ANR.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 416
Consumer Protection Act, 1986, Section 21(b), Section 2(1)(d), Section 2(1)(d)(II) - Jurisdiction of the National Commission - Definitions - Definitions
Tribunals and Commissions12 Dec 2014Appeal dismissed
PRAMILA GUPTA Vs Lupin Chemicals Ltd
National Consumer Disputes Redressal Commission · 2015 1 CPJ 257
Tribunals and Commissions12 Dec 2014
Ess Pee Automotives Ltd Vs S P N Singh
National Consumer Disputes Redressal Commission · 2015 1 CPJ 192
Tribunals and Commissions12 Dec 2014
Sushant Minerals Pvt Ltd Vs INDUSIND BANK LTD
National Consumer Disputes Redressal Commission · 2015 1 CPJ 404
Tribunals and Commissions12 Dec 2014
DR. R.P. GUPTA Vs ANURAG & ORS.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 621 : 2015 5 ALD 37
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions11 Dec 2014Petition dismissed
RAJ KUMAR Vs Tayal India Motors Pvt Ltd
National Consumer Disputes Redressal Commission · 2015 1 CPJ 253
Tribunals and Commissions11 Dec 2014Petition disposed
KANPUR DEVELOPMENT AUTHORITY Vs Brij Mohan Azmani
National Consumer Disputes Redressal Commission · 2015 1 CPJ 149
Tribunals and Commissions11 Dec 2014
NEW INDIA ASSURANCE CO LTD Vs Radhey Shyam S/O Late Jagannath
National Consumer Disputes Redressal Commission · 2015 1 CPJ 172
Tribunals and Commissions11 Dec 2014Petition disposed
Kalpana W/O A Ramesh Vs K RAMALAKSHMI , Niranjan Reddy
National Consumer Disputes Redressal Commission · 2015 1 CPJ 79
Tribunals and Commissions11 Dec 2014
Bharpur Singh S/O S Rajinder Singh Vs AXIS BANK LTD
National Consumer Disputes Redressal Commission · 2015 1 CPJ 294