Tribunals and Commissions28 Nov 2014
Anuradha Maganthi W/O Srikanth Maganthi Vs Adarsh Developers
National Consumer Disputes Redressal Commission · (2014) 11 NCDRC CK 0080
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 6 of 56
Tribunals and Commissions28 Nov 2014
BHUWAL RAM Vs NATIONAL INSURANCE CO. LTD. & ANR.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 754
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions28 Nov 2014
INNOVA RUBBERS PVT. LTD. Vs LUCIFER LIGHTS LTD.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 623
Consumer Protection Act, 1986, Section 2(1)(d)(i), Section 2 (1)(d) - Definitions - Definitions
Tribunals and Commissions27 Nov 2014Petition dismissed
Ind -Swift Laboratories Ltd. Vs Skoda Auto India Private Limited And Ors.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 485
Tribunals and Commissions27 Nov 2014Appeal dismissed
RANDHIR SINGH Vs Omaxe Chandigarh Extension Developers (P) Ltd.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 514
Tribunals and Commissions27 Nov 2014Petition allowed
KRISHNA AUTO SALES Vs Ind -Swift Laboratories Ltd.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 519
Tribunals and Commissions27 Nov 2014
Fiat India Automobiles Ltd Vs Kusum Bhandari
National Consumer Disputes Redressal Commission · 2015 2 CPJ 151
Tribunals and Commissions27 Nov 2014
COX AND KINGS LTD Vs Kalyan Kumar Biswas
National Consumer Disputes Redressal Commission · 2015 2 CPJ 165
Tribunals and Commissions27 Nov 2014
NEW INDIA ASSURANCE CO LTD Vs Mohd Faiyaz Khan
National Consumer Disputes Redressal Commission · 2015 2 CPJ 126
Tribunals and Commissions27 Nov 2014Petition allowed
COX AND KINGS LTD Vs Bahnisikha Ghatak
National Consumer Disputes Redressal Commission · 2014 4 CPR 813
Tribunals and Commissions26 Nov 2014
Indian Farmers Fertilizers Co -Op. Ltd Vs RAM SWAROOP
National Consumer Disputes Redressal Commission · 2015 1 CPJ 530
Tribunals and Commissions26 Nov 2014
Dilip C. Shah Padmavati Eye Hospital Vs SUBHASHCHANDRA
National Consumer Disputes Redressal Commission · (2014) 11 NCDRC CK 0093
Tribunals and Commissions26 Nov 2014
P. Ratnakumari Vs Y. Kiran Kumar
National Consumer Disputes Redressal Commission · 2015 2 CPJ 52
Tribunals and Commissions26 Nov 2014
Ravi Manna Vs Basudev Koley
National Consumer Disputes Redressal Commission · 2015 1 CPJ 525
Tribunals and Commissions26 Nov 2014
Ruchi Worldwide Ltd Vs UNITED INDIA INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2015 2 CPJ 137
Tribunals and Commissions25 Nov 2014
Ohmez Indegenous Drugs And Research India Ltd Vs Appu S/O Kanduppu
National Consumer Disputes Redressal Commission · 2015 2 CPJ 149
Tribunals and Commissions25 Nov 2014
Taneja Developers And Infrastructure Ltd Vs RAKESH KUMAR
National Consumer Disputes Redressal Commission · 2015 2 CPJ 147
Tribunals and Commissions25 Nov 2014
BANK OF INDIA Vs Bilquis Bano W/O Late A J Abidi
National Consumer Disputes Redressal Commission · (2014) 11 NCDRC CK 0097
Tribunals and Commissions25 Nov 2014
CHAIRMAN, CUTTACK GRAMYA BANK Vs Bansidhar Routray S/O Pranakrushna Routray
National Consumer Disputes Redressal Commission · (2014) 11 NCDRC CK 0096
Tribunals and Commissions25 Nov 2014
Brahma Nand Prasad S/O Late Baldev Narain Vs NATIONAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2015 1 CPJ 527