Tribunals and Commissions07 Oct 2014Petition dismissed
N.J. Karnavat Vs Patel Ishwarlal Mangalal and Ors.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 161
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 16 of 56
Tribunals and Commissions30 Sept 2014
LIFE INSURANCE CORPORATION OF INDIA Vs NEELAM SHARMA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 658 : 2014 4 CPJ 658
Tribunals and Commissions30 Sept 2014
M/S. Amar Tractors Pvt. Ltd. Vs Sarwan Kumar Sharma
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 659 : 2014 4 CPJ 732
Tribunals and Commissions30 Sept 2014
Post Master General, Rajasthan, Southern Region, Ajmer Vs SATYANARAYAN
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 661 : 2014 4 CPJ 597
Tribunals and Commissions30 Sept 2014
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs M.R. Suma
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 660 : 2014 4 CPJ 614
Tribunals and Commissions29 Sept 2014
ICICI BANK LTD. Vs Maharaj Krishan Datta
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 662 : 2014 4 CPJ 618
Tribunals and Commissions29 Sept 2014
Rita Mehra Vs STATE OF PUNJAB
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 663
Tribunals and Commissions29 Sept 2014
British Airways Plc. Vs Gems Art Factory
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 664 : 2014 4 CPJ 625
Tribunals and Commissions29 Sept 2014
Emaar Mgf Land Pvt. Ltd. Vs Krishan Chander Chandna
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 665 : 2014 4 CPJ 589
Tribunals and Commissions29 Sept 2014
Ceo, Cholamandalam Ms General Insurance Company Ltd. Vs Abhijat Saini
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 666
Tribunals and Commissions25 Sept 2014
Arunava Mukherjee Vs Bharti Airtel Limited
National Consumer Disputes Redressal Commission · 2015 1 CPJ 25
Tribunals and Commissions25 Sept 2014Petition dismissed
Champaben Atmaram Thakron Vs Regional Provident Fund Commissioner and Ors.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 131
Tribunals and Commissions25 Sept 2014Petition dismissed
Sadashiva S. Yelagod Vs Gururaj Joshi
National Consumer Disputes Redressal Commission · 2015 1 CPJ 116
Tribunals and Commissions25 Sept 2014
Sree Chitra Tirunal Institute For Medical Sciences And Technology Represented By Its Director Vs Premeela
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 648 : 2014 4 CPJ 488 : 2016 1 AllMR 103
Tribunals and Commissions25 Sept 2014
Morteza Yousefi Vs Icici Lombard General Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 647 : 2014 4 CPJ 461
Tribunals and Commissions25 Sept 2014
Chairman Sahara India Vs CHETAN PRAKASH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 646 : 2014 4 CPJ 634
Tribunals and Commissions25 Sept 2014
JODHPUR VIDYUT VITRAN NIGAM LTD Vs LAL SINGH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 645
Tribunals and Commissions24 Sept 2014
Manager, Hinduja Leyland Finance Ltd Vs Motilal Swain
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 650
Tribunals and Commissions24 Sept 2014
Ferrous Infrastructure Pvt. Ltd Vs RAJ BALA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 649
Tribunals and Commissions23 Sept 2014Petition dismissed
J.N. Deviah Vs Shantiniketan Housing Foundation
National Consumer Disputes Redressal Commission · (2014) 09 NCDRC CK 0055