Tribunals and Commissions07 Aug 2014Petition allowed
MAX NEW YORK LIFE INSURANCE CO. LTD. Vs Reena Singh
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 505 : 2015 1 CPJ 214
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 27 of 56
Tribunals and Commissions06 Aug 2014Petition Partly Allowed
Asha Mahrotra Vs ELDECO HOUSING AND INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 2014 3 CPJ 618
Tribunals and Commissions06 Aug 2014Petition dismissed
NATIONAL INSURANCE CO. LTD. Vs Bobby Joseph
National Consumer Disputes Redressal Commission · 2014 4 CPJ 360
Tribunals and Commissions06 Aug 2014Appeal dismissed
NEW INDIA ASSURANCE CO. LTD. Vs Cosboard Industries Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 502
Tribunals and Commissions05 Aug 2014Petition dismissed
A2Z Logistics India Pvt. Ltd. Vs Dacss Granites Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2014 3 CPJ 609
Tribunals and Commissions05 Aug 2014Appeal Partly Allowed
UNITED INDIA INSURANCE CO. LTD. Vs Krishan Kumar Mahajan
National Consumer Disputes Redressal Commission · 2014 3 CPJ 654
Tribunals and Commissions05 Aug 2014Petition allowed
BIRLA SUN LIFE INSURANCE CO. LTD. Vs ASHA
National Consumer Disputes Redressal Commission · 2014 3 CPJ 580
Tribunals and Commissions05 Aug 2014Appeal dismissed
Shreenath Corporation and Ors. Vs Nilkamal V. Patel and Ors.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 109
Tribunals and Commissions05 Aug 2014Petition dismissed
The Punjab State Federation of Cooperative House Building Societies Ltd. Vs KULJIT SINGH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 495 : 2014 4 CPJ 70
Tribunals and Commissions05 Aug 2014
N.Y. Kachawalla Vs The Orbit Corporation Limited
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 503 : 2014 3 CPJ 568
Tribunals and Commissions04 Aug 2014Petition allowed
Novartis India Limited Vs J. Anto
National Consumer Disputes Redressal Commission · 2014 3 CPJ 661
Tribunals and Commissions04 Aug 2014Petition dismissed
Mahatab Alam Khan Vs GOPINATH ROY
National Consumer Disputes Redressal Commission · 2014 3 CPJ 558
Tribunals and Commissions04 Aug 2014
RAMESH KUMAR Vs Akhil Saxena
National Consumer Disputes Redressal Commission · 2014 3 CPJ 628
Tribunals and Commissions04 Aug 2014Petition dismissed
Reliance Life Sciences Pvt. Ltd. Vs Prakash Kashinath Nanvare
National Consumer Disputes Redressal Commission · 2014 4 CPJ 1
Tribunals and Commissions04 Aug 2014Appeal dismissed
Associated Road Carrier Ltd. Vs Pioneer Products Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 496 : 2014 3 CPJ 604
Tribunals and Commissions04 Aug 2014
Jaiswal Cold Storage And Ice Factory Vs The New India Assurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 494 : 2014 4 CPJ 18
Tribunals and Commissions01 Aug 2014Petition allowed
VISHNU SINGH Vs Iffco Tokio General Insurance Co.
National Consumer Disputes Redressal Commission · 2014 3 CPJ 546
Tribunals and Commissions01 Aug 2014Petition dismissed
Sahara India Life Insurance Company Ltd. Vs Rayani Ramanjaneyulu
National Consumer Disputes Redressal Commission · 2014 3 CPJ 582
Tribunals and Commissions01 Aug 2014Petition dismissed
LIFE INSURANCE CORPORATION OF INDIA Vs Amar Lal Jaisingh
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 504 : 2014 3 CPJ 578
Tribunals and Commissions01 Aug 2014
Uttamkumar Samanta Vs Bharti Airtel Limited
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 499